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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(5) in The Punjabi University Act, 1961

(5)Any member of the Senate may propose to the Senate the draft of any Statute and the Senate may either reject the proposal or refer such draft for consideration to the Syndicate, which may either reject the proposal or submit the draft to the Senate in such form as the Syndicate may approve and the provisions of this Section shall apply in the case of any draft so submitted as they apply in the case of a draft proposed to the Senate by the Syndicate.