Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(4) in Tamil Nadu Societies Registration Act, 1975 (4)The Registrar may nominate an officer subordinate to him to be present at any such general meeting.
