Calcutta High Court
Sss Loha Marketing Pvt. Ltd vs Bibby Financial Services India Pvt. Ltd on 5 June, 2014
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET
ACO No.96 of 2014
With
APOT No.268 of 2014
CP No.552 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SSS LOHA MARKETING PVT. LTD.
Versus
BIBBY FINANCIAL SERVICES INDIA PVT. LTD.
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th June, 2014.
Appearance:
Mr. Samit Talukder, Sr. Adv.
Mr. Suman Dutta, Adv.
Ms. H. Chakraborty, Adv.
Mr. Mandeep. S. Vinayak, Adv. Mr. Swatarup Banerjee, Adv.
Mr. D. Basta, Adv.
Mr. P. Banerjee, Adv.
Mr. P. Mukherjee, Adv.
The Court : Affidavit-in-opposition be filed within a week from date. Affidavit-in-reply thereto, if any, be filed within a week thereafter. Matter be listed before the regular Bench three weeks hence. 2
In the meanwhile, for a period of six weeks from date or until further orders whichever is earlier there will be a stay of operation of the order under appeal.
All parties are to act on a signed photocopy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) (ARIJIT BANERJEE, J.) cs