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Calcutta High Court

Sss Loha Marketing Pvt. Ltd vs Bibby Financial Services India Pvt. Ltd on 5 June, 2014

Author: Indira Banerjee

Bench: Indira Banerjee

                                ORDER SHEET
                              ACO No.96 of 2014
                                      With
                             APOT No.268 of 2014
                              CP No.552 of 2013
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE




                      SSS LOHA MARKETING PVT. LTD.
                                  Versus
                 BIBBY FINANCIAL SERVICES INDIA PVT. LTD.


  BEFORE:

  The Hon'ble JUSTICE INDIRA BANERJEE

The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th June, 2014.

Appearance:

Mr. Samit Talukder, Sr. Adv.
Mr. Suman Dutta, Adv.
Ms. H. Chakraborty, Adv.
Mr. Mandeep. S. Vinayak, Adv. Mr. Swatarup Banerjee, Adv.
Mr. D. Basta, Adv.
Mr. P. Banerjee, Adv.
Mr. P. Mukherjee, Adv.
The Court : Affidavit-in-opposition be filed within a week from date. Affidavit-in-reply thereto, if any, be filed within a week thereafter. Matter be listed before the regular Bench three weeks hence. 2
In the meanwhile, for a period of six weeks from date or until further orders whichever is earlier there will be a stay of operation of the order under appeal.
All parties are to act on a signed photocopy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) (ARIJIT BANERJEE, J.) cs