Supreme Court - Daily Orders
Prithvi Raj Kasana vs Union Of India on 23 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.804 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 454/2019
PRITHVI RAJ KASANA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.58627/2019-EX-PARTE STAY
WITH
I.A. No. 66571.2019 in W.P.(C) No. 475/2019 (X)
(FOR ADMISSION and IA No.60593/2019-APPROPRIATE ORDERS/DIRECTIONS)
Date : 23-04-2019 This I.A. was orally MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Krishna Dev Jagarlamudi, AOR
Mr. Naresh Bakshi, AOR
Mr. Mrigank Prabhakar, AOR
Mr. Shekhar Kumar, AOR
For Respondent(s) Mr. Gaurav Aggarwal, Adv. (Mentioned by)
Mr. Srijan Sinha, Adv.
Mr. Himanshu Choubey, Adv.
Mr. Ashwarya Sinha, AOR
Ms. Rashi Bansal, AOR
UPON being MENTIONED the Court made the following
O R D E R
List only I.A. No. 66571/2019 on Wednesday, the 8th May, 2019.
(R. NATARAJAN) (RENU DIWAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.04.23
17:18:28 IST
Reason: