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Supreme Court - Daily Orders

Prithvi Raj Kasana vs Union Of India on 23 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.804                               COURT NO.5                 SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)      No(s). 454/2019

     PRITHVI RAJ KASANA & ORS.                                            Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)

     (FOR ADMISSION and IA No.58627/2019-EX-PARTE STAY

     WITH
     I.A. No. 66571.2019 in W.P.(C) No. 475/2019 (X)
     (FOR ADMISSION and IA No.60593/2019-APPROPRIATE ORDERS/DIRECTIONS)

     Date : 23-04-2019 This I.A. was orally MENTIONED today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                 Mr.   Krishna Dev Jagarlamudi, AOR
                                       Mr.   Naresh Bakshi, AOR
                                       Mr.   Mrigank Prabhakar, AOR
                                       Mr.   Shekhar Kumar, AOR

     For Respondent(s)                 Mr.   Gaurav Aggarwal, Adv. (Mentioned by)
                                       Mr.   Srijan Sinha, Adv.
                                       Mr.   Himanshu Choubey, Adv.
                                       Mr.   Ashwarya Sinha, AOR

                                       Ms. Rashi Bansal, AOR


                              UPON being MENTIONED the Court made the following
                                                 O R D E R

List only I.A. No. 66571/2019 on Wednesday, the 8th May, 2019.

     (R. NATARAJAN)                                                    (RENU DIWAN)
     COURT MASTER (SH)                                               ASSISTANT REGISTRAR


Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2019.04.23
17:18:28 IST
Reason: