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State of Jammu-Kashmir - Section

Section 58 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

58. Capacity Utilisation Factor.

(1)The Capacity utilisation factor for Solar PV project shall be 19%.Provided that the Commission may deviate from above norm in case of project specific tariff determination in pursuance of Regulation 7 and Regulation 8.