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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(3)(b) in Assam Home Guards Act, 1947

(b)Such certificate shall cease to have effect whenever the person named in it cease to be a Home guard and on his so ceasing shall within ten days be surrendered by him to the Commandant General if he is an Officer and to the Commandant in all other cases.