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State of Andhra Pradesh - Section

Section 55 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

55. Licence to be surrendered to the Prohibition and Excise Superintendent on expiry.

- Every licence issued under these rules, either jointly or severally, to the Licensee (s) named therein shall, on its expiry, be deemed to have been surrendered by the Licensees to the Prohibition and Excise Superintendent.