Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(ii) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962 (ii)"Circle" and "Gaon Panchayat" shall have the meanings assigned to them under the U.P. Panchayat Raj Act, 1947;
