Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Mizoram - Subsection Section 9(2) in Lai Autonomous District (Village Councils) Act, 2007 (2)The President and the Vice President of the Village Council shall be elected by the members of Village Council from amongst themselves by a majority of votes.
