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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Assam - Subsection

Section 87(3) in Guwahati Metropolitan Development Authority Act, 1985

(3)After the requisition under sub-section (2) has been complied with, the Authority may depute by a written order a Police Officer or an Officer or an employee of the Authority to keep a watch on the place to ensure that the development is not continued.