Section 31 in The Goa Command Area Development Act, 1997
31. Funds of the Command Area Development Board.
(1)The Command Area Development Board shall have and maintain a separate fund to which shall be credited:-(a)all moneys received by the Command Area Development Board from the Government by way of grants, loans, advances or otherwise;(b)grant-in-aid and loans made available by the Central Government for developmental activities in the Command Area under the Central Sector Schemes;(c)any other funds provided for taking up any of the various development activities for specified programmes;(d)all other funds received by the Command Area Development Board from any other source.(2)The fund shall be applied for the purpose of the Act in such manner as may be prescribed.
