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Madhya Pradesh High Court

Rajkumar Patel vs The State Of Madhya Pradesh on 7 April, 2022

Author: Virender Singh

Bench: Virender Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 372 of 2022 (RAJKUMAR PATEL Vs THE STATE OF MADHYA PRADESH) Dated : 07-04-2022 None for the appellant.

Shri Chandrapal Singh Parmar, Govt. Advocate for the State. List after four weeks.

(VIRENDER SINGH) JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2022.04.08 19:01:46 IST