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Union of India - Section

Section 101 in National Company Law Tribunal Rules, 2016

101. Execution file.

- The execution file shall contain the following items, namely-
(a)index;
(b)the order sheet;
(c)the execution application;
(d)all processes and other papers connected with such execution proceedings;
(e)transmission of order to civil court, if ordered; and
(f)result of execution;