Karnataka High Court
Karthik K Somaiah vs The State Of Karnataka on 22 February, 2011
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: application under Sector 227 of Cr. P.c,
TEE ESI, IE NAELONES EEL DIES SEERA SEP BRE BG COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUR
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teen Svaiesedonds lea Shag
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amd the other injured succurnbed to t
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arunicen state and there shy
Learned Magistrate tock cogrizanse of the offences
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