Delhi High Court - Orders
Sachin Kumar vs Union Of India And Anr on 1 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 590/2019
SACHIN KUMAR ..... Petitioner
Through: Mr. Abhishek Kr. Chaudhary,
Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Satya Ranjan Swain, Senior Panel
Counsel with Mr. Sahaj Garg,
Government Pleader.
Mr. Anish Roy, Advocate.
Mr. Anil Thakur, Law Officer/CRPF.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 01.02.2019
1. The detailed list of dates has been filed.
2. Notice. Learned counsel for the Respondents accepts notice.
3. List the matter before the Registrar on 5th March, 2019 for completion of pleadings.
4. List before the Court on 27th May 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 01, 2019/ss