Section 9(1)(xi) in Orissa Minor Minerals Concession Rules, 2004

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State of Odisha - Subsection

Section 9(1)(xi) in Orissa Minor Minerals Concession Rules, 2004

(xi)Any other information, which the applicant intends to furnish, such as, technical knowledge and experience in prospecting operation of the applicant, machinery under his possession, nature and quality of technical staff employed or to be employed and investment proposed to be made. .

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State of Odisha - Subsection

Section 9(1)(xi) in Orissa Minor Minerals Concession Rules, 2004