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[Cites 0, Cited by 0] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(5) in The Delhi Apartment ownership Act, 1986

(5)Whenever any succession to an apartment has been recorded by the competent authority under sub section (4)m such authority shall send a true copy of such record, to the concerned Registrar for registration thereof in accordance with the provision of Section 14.