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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(1A) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(1A)The person appointed as Finance Officer shall be eligible for re-appointment for one more period subject to the provisions in sub-section (1).[Substituted by THE UNIVERSITY LAW (AMENDMENT) (No. 2) ACT, 2019 (15 of 2019)]