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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(1)(c) in Telangana District Boards Act, 1955

(c)exercise supervision and control over the acts and proceedings of all officers and servants of the Board in matters of executive administration and in matters concerning the accounts and records of the Board;