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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4)(b) in Rajasthan Tourist Assistance Force Regulations, 2013

(b)taking action under sub-section (5), (6) and (7) of section 13 of the Act against beggars and persons hawking articles for sale in the tourist areas and making entries as to action taken in the Diary maintained for the purpose under rule 12 of the rules;