Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(1) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015 (1)The accounts of the Council shall be audited in terms of the previous of sub-section (3) of section 39 of the Act.
