Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Calcutta High Court

Debendronath Mullick And Ors. vs Odit Churn Mullick on 7 March, 1878

JUDGMENT
 

 Pontifex, J.

1. Was of opinion that the plaint did disclose a cause of action, and allowed other issues in the case to he settled.