Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

Union of India - Subsection

Section 14A(2)(c) in The National Security Act, 1980

(c)in section 10, for the words "shall, within three weeks", the words "shall, within four months and two weeks" shall be substituted;