Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Chandigarh - Section Section 1 in The Punjab General Sales Tax (Second Amendment) Act, 1993 1. In section 1, for sub-section (2) the following sub-section shall be substituted, namely:- "(2) It shall come into force with immediate effect."
