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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(7)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)change from one form of business organization to another form of business organization i.e. partnership, limited liability partnership, private limited company, public limited company or any form of business activities recognized by any law to another form of business organization;