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Delhi High Court - Orders

Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 11 January, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~23 & 24
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           OMP (ENF.) (COMM.) 174/2019 & EX.APPLs.(OS) 3200/2022,
                                                      951/2023

                                                       BHAYANA BUILDERS PVT. LTD.                                              .....Decree Holder
                                                                         versus
                                                       CHINTELS INDIA LTD.                                                  .....Judgement Debtor

                                          +           OMP (ENF.) (COMM.) 175/2019 & EX.APPL.(OS) 3201/2022,
                                                      950/2023
                                                      BHAYANA BUILDERS PVT. LTD.            .....Decree Holder
                                                                                                        versus
                                                      CHINTELS INDIA LTD.                                                   .....Judgement Debtor

                                          Appearance:-                       Mr. Saurabh Kirpal, Senior Advocate with Ms.
                                                                             Manmeet Kaur, Mr. Gurtejpal Singh, Mr. Chandan
                                                                             Malav & Ms. Gaurangi Khanna, Advocates for Decree
                                                                             Holder.
                                                                             Mr. Rajshekhar Rao, Senior Advocate with Mr. Kotla
                                                                             Harshavardhan, Mr. Raghav Kohli, Ms. Vishakha
                                                                             Gupta & Mr. Ritikesh, Advocates for Judgment
                                                                             Debtor.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER
                                          %                                              11.01.2024

                                                      List on 02.04.2024.


                                                                                                                           PRATEEK JALAN, J
                                          JANUARY 11, 2024
                                          'pv'/




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 06:58:36