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State of Madhya Pradesh - Section

Section 7 in The M.P. Cinemas (Regulation) Rules, 1972

7. Building rules.

- No cinema shall be licensed under these rules unless the cinema conforms to the rules laid down in this chapter :Provided that Rules 8, 12, 13, 14, 15, 16, 19(1), 19(2), 20, 21 and 22 only shall apply in the case of touring cinemas.