Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 26 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

26. Oath of allegiance.

[Section 54]. - Every member of the Service, unless he has already done so, shall be required to take the oath of allegiance to India to the Constitution of India as by law established.