Rajasthan High Court - Jodhpur
Laxman Lal vs Mukesh Bhai And Ors on 7 August, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1832/2015
Laxman Lal
----Appellant
Versus
Mukesh Bhai And Ors.
----Respondent
For Appellant(s) : Mr. GS Rathore
For Respondent(s) : Mr. Vipul Solanki
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Order 07/08/2019 For the reasons stated, delay in filing the appeal is condoned.
Counsel appears for the respondent, thus, no further notice required to be issued.
List this case for final disposal at admission stage on 21.08.2019.
(SANJEEV PRAKASH SHARMA),J 3-Sudheer/-
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