Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Laxman Lal vs Mukesh Bhai And Ors on 7 August, 2019

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Misc. Appeal No. 1832/2015

                                   Laxman Lal
                                                                                                     ----Appellant
                                                                      Versus
                                   Mukesh Bhai And Ors.
                                                                                                   ----Respondent


                                   For Appellant(s)          :    Mr. GS Rathore
                                   For Respondent(s)         :    Mr. Vipul Solanki



                                        HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order 07/08/2019 For the reasons stated, delay in filing the appeal is condoned.

Counsel appears for the respondent, thus, no further notice required to be issued.

List this case for final disposal at admission stage on 21.08.2019.

(SANJEEV PRAKASH SHARMA),J 3-Sudheer/-

(Downloaded on 30/08/2019 at 01:13:43 AM) Powered by TCPDF (www.tcpdf.org)