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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The Indira Gandhi Matritva Sahyog Rules, 2016

(b)North-Eastern States includes Assam, Arunachal Pradesh, Manipur, Meghalaya, Mizoram, Nagaland, Tripura and Sikkim and Himalayan States includes Jammu and Kashmir, Himachal Pradesh and Uttarakhand;