Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(3) in Police Regulations, Calcutta, 1968 (3)the name, father's name and residence of any person arrested or suspected.(i)Special reports on cases of crime against property and of murder and of drugging for gain shall also contain -
