Calcutta High Court
Rotomac Pens Ltd vs S. Milap Chand & Co on 8 September, 2015
Author: Manjula Chellur
Bench: Manjula Chellur
G.A.3057 OF 1998
APOT 611 OF 1998
C.S.383 OF 1997
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
ROTOMAC PENS LTD
Versus
S. MILAP CHAND & CO.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 8th September, 2015.
For the Appellant :
For the Respondent :
THE COURT : Neither the appellant nor the respondent is present nor represented.
In all probability, the main appeal seems to have been disposed of. The application has become infructuous and the same is accordingly dismissed.
Registry is directed to enter the same in the Ledger as also in the database.
( MANJULA CHELLUR, C.J.) ( JOYMALYA BAGCHI, J.) Rsg AR(CR)