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Calcutta High Court

Rotomac Pens Ltd vs S. Milap Chand & Co on 8 September, 2015

Author: Manjula Chellur

Bench: Manjula Chellur

                                G.A.3057 OF 1998
                                APOT 611 OF 1998
                                C.S.383 OF 1997

                          IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                  Original Side

                                ROTOMAC PENS LTD
                                     Versus
                              S. MILAP CHAND & CO.

BEFORE:

The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 8th September, 2015.


            For the Appellant :

            For the Respondent :

THE COURT : Neither the appellant nor the respondent is present nor represented.

In all probability, the main appeal seems to have been disposed of. The application has become infructuous and the same is accordingly dismissed.

Registry is directed to enter the same in the Ledger as also in the database.

( MANJULA CHELLUR, C.J.) ( JOYMALYA BAGCHI, J.) Rsg AR(CR)