Kerala High Court
Yrs.Hyma Joseph And Others vs Mrs Vanitha Haris And Others on 17 November, 2008
Author: Kurian Joseph
Bench: Kurian Joseph, K.T.Sankaran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
AS.No. 157 of 1993(D)
1. YRS.HYMA JOSEPH AND OTHERS
... Petitioner
Vs
1. MRS VANITHA HARIS AND OTHERS
... Respondent
For Petitioner :SRI.GOVIND K.BHARATHAN
For Respondent :SRI.K.R.BALASUBRAMANIAN
The Hon'ble MR. Justice KURIAN JOSEPH
The Hon'ble MR. Justice K.T.SANKARAN
Dated :17/11/2008
O R D E R
KURIAN JOSEPH & K.T. SANKARAN, JJ.
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A.S. No. 157 OF 1993
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Dated this the 17th November, 2008
J U D G M E N T
Kurian Joseph, J:
Learned counsel for the appellants reports no instruction.
Therefore, the Appeal is dismissed.
C.M.P.No. 407 of 1995 in A.S.No. 157 of 1993 is dismissed.
KURIAN JOSEPH, JUDGE.
K.T. SANKARAN, JUDGE.
lk KURIAN JOSEPH & K.T. SANKARAN, JJ.
...................................................A.S..No. 157 of 1993
................................................... Dated this the 17th November, 2008 J U D G M E N T