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Kerala High Court

Yrs.Hyma Joseph And Others vs Mrs Vanitha Haris And Others on 17 November, 2008

Author: Kurian Joseph

Bench: Kurian Joseph, K.T.Sankaran

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

AS.No. 157 of 1993(D)



1. YRS.HYMA JOSEPH AND OTHERS
                      ...  Petitioner

                        Vs

1. MRS VANITHA HARIS AND OTHERS
                       ...       Respondent

                For Petitioner  :SRI.GOVIND K.BHARATHAN

                For Respondent  :SRI.K.R.BALASUBRAMANIAN

The Hon'ble MR. Justice KURIAN JOSEPH
The Hon'ble MR. Justice K.T.SANKARAN

 Dated :17/11/2008

 O R D E R
            KURIAN JOSEPH & K.T. SANKARAN, JJ.
                 .....................................................
                        A.S. No. 157 OF 1993

                ......................................................
                   Dated this the 17th November, 2008



                              J U D G M E N T

Kurian Joseph, J:

Learned counsel for the appellants reports no instruction.
Therefore, the Appeal is dismissed.
C.M.P.No. 407 of 1995 in A.S.No. 157 of 1993 is dismissed.
KURIAN JOSEPH, JUDGE.
K.T. SANKARAN, JUDGE.
lk KURIAN JOSEPH & K.T. SANKARAN, JJ.
...................................................
A.S..No. 157 of 1993
................................................... Dated this the 17th November, 2008 J U D G M E N T