Section 14(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972
(1)The Board may appoint a Chief Engineer, a Chief Accounts Officer, an Estate Manager and such other officers and servants as it considers necessary for the efficient performance of its functions.[* * *] [Omitted by M.P. Act No. 1 of 1976 (w.e.f. 19-2-1976).]
