Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in The Securities And Exchange Board Of India (Amendment) Act, 2002 25. Amendment of section 15R.- In section 15R of the principal Act, for the words" Presiding Officer", the words" Presiding Officer or a Member" shall be substituted.
