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[Cites 0, Cited by 0] [Section 345] [Entire Act]

State of Tamilnadu - Subsection

Section 345(4) in The Coimbatore City Municipal Corporation Act, 1981

(4)It shall be incumbent on every tenant, lodger, or other inmate of a building or room, to vacate on being required by the owner so to do in obedience to any requisition made under sub-section (1).General