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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The General Provident Fund (U.P.) Rules, 1985

(2)Any other expression used in these rules which is defined either in the Provident Funds Act, 1925 (Act No. 19 of 1925) or in the Financial Handbook, Volume II, Parts II to IV, is used in the sense defined therein.