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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(2)(xi) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(xi)the qualification required and other conditions to be fulfilled for appearing at the examination conducted by the authorities under this Act and the method of evaluation and revaluation of answer scripts;