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Supreme Court - Daily Orders

M/S. Rajasthan State Co Operative Bank ... vs Assistant Commissioner Of Income Tax on 27 March, 2019

     ITEM NO.3                                 REGISTRAR COURT. 1                       SECTION XV

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Civil Appeal                  No(s).      9024/2018

     M/S. RAJASTHAN STATE CO OPERATIVE BANK LIMITED                                     Appellant(s)

                                                           VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX                                               Respondent(s)

     Date : 27-03-2019 This appeal was called on for hearing today.

     For Appellant(s)                     Mr. Tarun Gupta, AOR

     For Respondent(s)                    Mr. Suryodaya Prakash Tiwari, Adv.
                                          Mrs. Anil Katiyar, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Sole respondent is duly represented. Ld. Counsel for the appellant has filed the affidavit of valuation and ad valorem court fee.

Statement of case has not been filed by both the parties. Stipulated time has already expired.

Registry to process the matter for listing before the Hon'ble Court as per rules.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.01 11:10:06 IST Reason: