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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(7) in Himachal Pradesh State Legal Services Authority Regulations, 1996

(7)The Secretary of the High Court Legal Services Committee shall be the part time officer of the High Court Legal Services Committee and he shall be paid honorarium for the performance of the functions as such, at such rates as may be fixed, from time to time, by the State Authority, in consultation with the State Government.