Supreme Court - Daily Orders
Shivaji M. Jadhav . vs Noida Authority . on 12 March, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.812 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 35090/2018 in Writ Petition (Civil) No. 437/2011
SHIVAJI M. JADHAV & ORS. Petitioners
VERSUS
NOIDA AUTHORITY & ANR. Respondents
(FOR STAY APPLICATION ON IA 1/2011)
Date : 12-03-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
Mr. Vivek Gupta, AOR
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter on 16.3.2018 before the appropriate Bench as per the roster.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.03.12 17:35:20 IST Reason: