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Supreme Court - Daily Orders

Shivaji M. Jadhav . vs Noida Authority . on 12 March, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.812                                   COURT NO.1                         SECTION X

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

                         I.A. No. 35090/2018 in Writ Petition (Civil) No. 437/2011

     SHIVAJI M. JADHAV & ORS.                                                 Petitioners

                                                        VERSUS

     NOIDA AUTHORITY & ANR.                                                   Respondents

     (FOR STAY APPLICATION                  ON IA 1/2011)

     Date : 12-03-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioners
                                       Mr. Vivek Gupta, AOR

     For Respondents


                            UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter on 16.3.2018 before the appropriate Bench as per the roster.

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.03.12 17:35:20 IST Reason: