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Calcutta High Court

Texmaco Rail And Engineering Limited vs Simplex Castings Limited And Ors on 1 April, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

ODC-8
                                    CS/120/2021
                     IA NO: GA/1/2021, GA/3/2021, GA/4/2021
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                    TEXMACO RAIL AND ENGINEERING LIMITED
                                     VS
                      SIMPLEX CASTINGS LIMITED AND ORS.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st April, 2022.

Appearance:

Mr. Jishnu Chowdhury, Adv.
Ms. Anshumala Bansal, Adv.
Mr. A.K. Aavasthi, Adv.
The Court:- It is submitted on behalf of the defendants that the Written Statement has been filed in the Department. Mr. Chowdhury, Advocate appears on behalf of the plaintiff and submits that no copy of the Written Statement has been served on the plaintiff till date.
Let the suit appear on 28 April 2022. In the meantime, the parties are directed to take all necessary steps for discovery, inspection and preparation of Judge's Brief of Documents and also file their Affidavit of Admissions and Denials prior to the returnable date.
(RAVI KRISHAN KAPUR, J.) D.Ghosh