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State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Juvenile Justice Rules, 2007

5. Daily Routine.

- Every institution shall have a well regulated daily routine for the juveniles which shall be displayed and which shall provide, inter-alia, for regulated and disciplined life, personal hygiene and cleanliness, physical exercise, educational classes, vocational training, organized recreation and games, moral education, group activities, prayer and community singing and special programmes for Sundays and holidays.