Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Andhra Pradesh - Subsection Section 28(12) in Andhra Pradesh Brewery Rules, 2006 (12)No vessel which has been altered in shape, position or capacity shall again be taken into use unless it has been re-gauged by the Brewery Officer and new tables prepared by him if necessary.
