Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 69 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

69. The notice of election giving the date, place and time of the election shall be displayed in Form 29 in Hindi language and sent to the members of the Project Committee specified in [clauses (i) and (ii) of sub-section (3) of Section 7 of the Act] at least two clear days in advance of the date of election of the members under [clauses (i) and (ii) of sub-section (2) of Section 8 of the Act], by the Election Officer.