Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(3)(b) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002 (b)Clothing and Bedding according to season and age appropriate as per scale mentioned in rule 7.