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Central Administrative Tribunal - Chandigarh

Kanta Devi vs Aiims on 25 July, 2025

‭1‬ ‭OA No.63/959/2023‬ ‭CENTRAL ADMINISTRATIVE TRIBUNAL‬ ‭CHANDIGARH BENCH‬ ‭O.A. No. 63/959/2023‬ ‭Chandigarh, this the 25th day of July, 2025‬ ‭HON'BLE MR. RAMESH SINGH THAKUR, MEMBER (J)‬ ‭HON'BLE MRS. ANJALI BHAWRA, MEMBER (A)‬ ‭1.‬ ‭Kanta‬ ‭Devi,‬ ‭aged‬ ‭30‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Govind‬ ‭Ram‬ ‭Thakur‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Coordinator,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭Room‬ ‭No.110,‬ ‭PG Married Hostel A, AIIMS, Bilaspur (HP)-174001 (Group-B).‬ ‭2.‬ ‭Anchal‬ ‭Sharma,‬ ‭aged‬ ‭25‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Naresh‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Coordinator,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭Room‬ ‭No.205,‬ ‭PG Married Hostel A, AIIMS, Bilaspur (HP)-174001 (Group-B).‬ ‭3.‬ ‭Shailja‬ ‭Sharma,‬ ‭Aged‬ ‭29‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Purushotam‬ ‭Dass‬ ‭Sharma,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Coordinator‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭Shastri‬ ‭Sadan,‬ ‭Ward‬ ‭No.11,‬ ‭VPO,‬ ‭Lakhanpur,‬ ‭District‬ ‭Bilaspur‬ ‭(HP)-174001 (Group-B)‬ ‭4.‬ ‭Namisha‬ ‭Kapila,‬ ‭Aged‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Vinod‬ ‭Kumar‬ ‭Kapila‬‭working‬ ‭Nursing‬ ‭Incharge/‬ ‭Trauma‬ ‭&‬ ‭Emergency,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭Room‬ ‭No.501,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP)-174001 (Group-B).‬ ‭5.‬ ‭Urvashi,‬ ‭Aged‬ ‭25‬ ‭years,‬ ‭D/o‬ ‭of‬ ‭Sh.‬ ‭Vir‬ ‭Bhushan,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/NICU,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭Room‬ ‭No.304,‬ ‭PG‬ ‭Married Hostel A, AIIMS, Bilaspur (HP)-174001 (Group-B)‬ ‭6.‬ ‭Anchal‬ ‭Kumari,‬ ‭Aged‬ ‭28‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Munshi‬ ‭Ram,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/‬ ‭Orthopaedics,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭Room‬ ‭No.505,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS,‬ ‭Bilaspur‬ ‭(HP)-174001‬ ‭(Group-B).‬ ‭7.‬ ‭Sonu,‬ ‭Aged‬ ‭28‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Babu‬ ‭Ram,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/Gynae.‬ ‭Emergency,‬ ‭AIIMS,‬‭Bilaspur‬‭(HP),‬‭resident‬‭of‬‭#‬‭551,‬ ‭Ramdarbar, Phase-2, Chandigarh -160002. (Group-B).‬ ‭8.‬ ‭Seemakshi,‬‭Aged‬‭29‬‭years,‬‭D/o‬‭Sh.‬‭Suresh‬‭Kumar,‬‭working‬‭as‬‭Nursing‬ ‭Officer/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭village‬ ‭Gaggal‬ ‭Har,‬ ‭PO‬ ‭Gaggal Khas, Tehsil Dhira, District Kangra (HP)-176101 (Group-B).‬ ‭9.‬ ‭Shivani‬ ‭Chaudhary,‬ ‭Aged‬ ‭32‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Lekh‬ ‭Raj‬ ‭Chaudhary,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭resident‬ ‭of‬ ‭VPO‬ ‭Baldhar‬ ‭Tehsil‬ ‭Nagrota‬ ‭Bhagwan,‬ ‭District‬ ‭Kangra‬ ‭(HP)-176047.‬ ‭(Group-B).‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭2‬ ‭OA No.63/959/2023‬ ‭10.‬ ‭Shiwani‬ ‭Thakur,‬ ‭Age‬ ‭27‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Rajender‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.310,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭11.‬ ‭Anjna,‬ ‭Age‬ ‭31years,‬ ‭D/o‬ ‭Sh.‬ ‭Pratap‬ ‭Singh‬ ‭working‬‭as‬‭Nursing‬‭Officer‬ ‭Incharge‬ ‭/‬ ‭ICU‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Village‬ ‭Bhalech‬ ‭PO‬ ‭Sarion,‬ ‭Theog Distt Shimla (HP) (Group-B).‬ ‭12.‬ ‭Aarti‬ ‭Rawat,‬ ‭Age‬ ‭27‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Arjun‬ ‭Singh‬ ‭Rawat,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge,‬ ‭Medicine‬ ‭Ward,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬‭R/o‬‭#‬‭No.395,‬ ‭Sector-38 (West) Chandigarh-160014 (Group-B).‬ ‭13.‬ ‭Bhanu‬‭Sood,‬‭Age‬‭29‬‭years,‬‭D/o‬‭Sh.‬‭Sanjeev‬‭Sood,‬‭working‬‭as‬‭Nursing‬ ‭Incharge‬‭Nephrology‬‭Ward,‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Room‬‭No.501,‬‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭14.‬ ‭Poonam‬ ‭Sharma,‬ ‭Age‬ ‭31‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Gandhi‬ ‭Ram,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.502,‬ ‭PG‬ ‭Married‬ ‭Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭15.‬ ‭Kanchan‬ ‭Thakur,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Roshan‬ ‭Lal,‬ ‭working‬ ‭as‬ ‭Nursing‬‭Officer‬‭Incharge‬‭(Ortho‬‭Ward),‬‭AIIMS‬‭Bilaspur‬‭(HP)‬‭R/o‬‭Room‬ ‭No.306, PG Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭16.‬ ‭Kalpna‬‭Devi,‬‭Age‬‭28‬‭years,‬‭D/o‬‭Sh.‬‭Anoop‬‭Chand,‬‭working‬‭as‬‭Nursing‬ ‭Incharge‬ ‭(Labour‬ ‭Room),‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Village‬ ‭Hara,‬‭PO‬‭&‬ ‭Tehsil Fatehpur, District Kangra (HP)-176053. (Group-B).‬ ‭17.‬ ‭Monika‬ ‭Sharma,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Lekh‬‭Raj‬‭Sharma,‬‭working‬‭as‬ ‭Nursing‬ ‭Officer/Covid,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Room‬ ‭No.204,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭18.‬ ‭Anita‬‭Kumari,‬‭Age‬‭31‬‭years,‬‭D/o‬‭Sh.‬‭Ram‬‭Prakash,‬‭working‬‭as‬‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Room‬ ‭No.206,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭19.‬ ‭Sakshi‬ ‭Bhardwaj,‬ ‭Age‬ ‭27‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Ramesh‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Room‬ ‭No.301,‬ ‭PG‬ ‭Married‬ ‭Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭20.‬ ‭Priyanka‬ ‭Kumari,‬ ‭Age‬ ‭28‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Khem‬ ‭Chand,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge‬ ‭IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Room‬ ‭No.307,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭21.‬ ‭Richa‬ ‭Bhardhwaj,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Yash‬ ‭Pal‬ ‭Bhardwaj,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge‬ ‭OPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Santosh‬ ‭Niwas,‬ ‭Near Navodaya School, Kothipura, Bilaspur (HP)-174001 (Group-B).‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭3‬ ‭OA No.63/959/2023‬ ‭22.‬ ‭Deeraj‬ ‭Kumar,‬ ‭Age‬ ‭28‬ ‭years,‬ ‭S/o‬ ‭Sh.‬ ‭Subhash,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge‬ ‭Trauma‬ ‭&‬ ‭Emergency,‬ ‭AIIMS‬‭Bilaspur‬‭(HP)‬‭R/o‬‭#‬‭95,‬‭Sector‬ ‭Diara, Bilaspur (HP)-174001 (Group-B).‬ ‭23.‬ ‭Deepak‬ ‭Singh‬ ‭Rana,‬ ‭Age‬ ‭29‬ ‭years,‬ ‭S/o‬ ‭Sh.‬ ‭Jeet‬‭Singh‬‭Rana,‬‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP)‬ ‭R/o‬ ‭Room‬ ‭No.611,‬ ‭PG‬ ‭Boys‬ ‭Hostel, AIIMS Bilaspur (HP)-174001 (Group-B).‬ ‭24.‬ ‭Kavita‬ ‭Choudhary,‬ ‭Age‬ ‭25‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Gurbhag‬ ‭Singh,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.208,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001(Group-B)‬ ‭25.‬ ‭Isha‬ ‭Kumari,‬ ‭Age‬ ‭27‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Pardeep‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.306,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001(Group-B)‬ ‭26.‬ ‭Amrita,‬ ‭Age‬ ‭30‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Om‬ ‭Parkash,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Ward‬ ‭No.10,‬ ‭Dholra‬ ‭Tehsil‬ ‭Sadar Bilaspur (HP)-174001 (Group-B)‬ ‭27.‬ ‭Meenakshi‬ ‭Devi,‬ ‭Age‬ ‭28‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Karam‬ ‭Chand,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.202,‬ ‭PG‬ ‭Married‬ ‭Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭28.‬ ‭Geeta‬‭Devi,‬‭Age‬‭28‬‭years,‬‭W/o‬‭Sh.‬‭Praveen‬‭Kumar,‬‭working‬‭as‬‭Nursing‬ ‭Officer‬ ‭(ICU),‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.112,‬ ‭PG‬ ‭Married‬ ‭Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭29.‬ ‭Shalni,‬ ‭Age‬ ‭27‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Subhash‬ ‭Chand,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer/IPD,‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Room‬‭No.205,‬‭PG‬‭Married‬‭Hostel‬ ‭A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭30.‬ ‭Suman‬ ‭Lata,‬ ‭Age‬ ‭25‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Krishan‬ ‭Lal,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer/Radiology,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬‭Room‬‭No.210,‬‭PG‬‭Married‬ ‭Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭31.‬ ‭Upasna,‬ ‭Age‬ ‭30‬ ‭years,‬ ‭W/o‬ ‭Sh.‬ ‭Vipul‬ ‭Garhiya,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer/IPD,‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Room‬‭No.305,‬‭PG‬‭Married‬‭Hostel‬ ‭A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭32.‬ ‭Logeena,‬ ‭Age‬ ‭28‬ ‭years,‬ ‭W/o‬ ‭Sh.‬ ‭Ishan‬ ‭Chauhan,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.211,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭33.‬ ‭Nandini‬ ‭Chopra,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Vijay‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬‭Officer,‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Village‬‭Brahmpukhar,‬‭District‬ ‭Bilaspur (HP) -174001 (Group-B)‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭4‬ ‭OA No.63/959/2023‬ ‭34.‬ ‭Mahpal‬‭Singh,‬‭Age‬‭29‬‭years,‬‭S/o‬‭Sh.‬‭Bhag‬‭Chand,‬‭working‬‭as‬‭Nursing‬ ‭Officer‬ ‭(NICU),‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭#‬ ‭No.95,‬ ‭Diara‬ ‭Sector,‬ ‭Bilaspur (HP)-174001(Group-B)‬ ‭35.‬ ‭Rajni‬ ‭Devi,‬ ‭Age‬ ‭28‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Rakesh‬‭Kumar,‬‭working‬‭as‬‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.307,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭36.‬ ‭Sangeeta,‬ ‭Age‬ ‭30‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Kishan‬ ‭Chand,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/Obstetrics‬ ‭OT,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.302,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭37.‬ ‭Sulochna‬‭Kumari,‬‭Age‬‭28‬‭years,‬‭D/o‬‭Sh.‬‭Manphool,‬‭working‬‭as‬‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.310,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭38.‬ ‭Shivani,‬ ‭Age‬ ‭30‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Sharvan‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer/Immunization‬ ‭Clinic,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.507,‬ ‭PG Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭39.‬ ‭Aparna,‬ ‭Age‬‭26‬‭years,‬‭D/o‬‭Sh.‬‭Raghu‬‭Raj,‬‭working‬‭as‬‭Nursing‬‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.208,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS‬ ‭Bilaspur (HP)-174001 (Group-B)‬ ‭40.‬ ‭Deepika,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Sohan‬ ‭Singh,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Village‬ ‭Mahri,‬ ‭PO‬ ‭Dhurkhari,‬ ‭Tehsil Baldwara, District Mandi (HP) -175034 (Group-B)‬ ‭41.‬ ‭Nisha‬ ‭Kumari,‬ ‭Age‬ ‭29‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Mohinder‬ ‭Singh,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Village‬ ‭Muchhwan,‬ ‭PO‬ ‭Karloti, Tehsil Ghumarwin, Distt. Bilaspur (HP)-174029 (Group-B)‬ ‭42.‬ ‭Pooja‬ ‭Dogra,‬ ‭Age‬ ‭32‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭S‬ ‭R‬ ‭Dogra,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Village‬ ‭Mayagarh,‬ ‭PO‬ ‭Dhaugi,‬ ‭Tehsil‬ ‭Sainj, District Kullu (HP) -175134 (Group-B)‬ ‭43.‬ ‭Nancy,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Kuldeep‬ ‭Chand,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer/IPD,‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Room‬‭No.301,‬‭PG‬‭Married‬‭Hostel‬ ‭A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭44.‬ ‭Jyoti‬ ‭Dafraik,‬ ‭Age‬ ‭27‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Suresh‬ ‭Dafraik,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer‬ ‭(Blood‬ ‭Bank)‬ ‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Village‬‭Kiri,‬‭PO‬ ‭Ruslah, Tehsil Nerwa, District Shimla (HP)-171210 (Group-B)‬ ‭45.‬ ‭Indu,‬ ‭Age‬ ‭28‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Ashwani‬ ‭Kumar‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Incharge/IPD,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.504,‬ ‭PG‬ ‭Married‬ ‭Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭5‬ ‭OA No.63/959/2023‬ ‭46.‬ ‭Anjali‬‭Thakur,‬‭Age‬‭26‬‭years,‬‭D/o‬‭Sh.‬‭Suresh‬‭Kumar‬‭working‬‭as‬‭Nursing‬ ‭Officer‬ ‭(Dialysis&‬‭Nephrology)‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭Bhrampokhar,‬ ‭District Bilaspur (HP)-174001 (Group-B)‬ ‭47.‬ ‭Kanika‬‭Jaswal,‬‭Age‬‭26‬‭years,‬‭D/o‬‭Sh.‬‭Sudesh‬‭Kumar‬‭Jaswal‬‭working‬‭as‬ ‭Nursing‬‭Incharge‬‭Labour‬‭Room,‬‭AIIMS‬‭Bilaspur‬‭(HP),‬‭R/o‬‭#‬‭175,‬‭Ward‬ ‭No.8, Devpal Chowk, Hamirpur (HP) (Group-B)‬ ‭48.‬ ‭Pooja‬ ‭Dhiman,‬ ‭Age‬ ‭25‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Sohan‬ ‭Lal,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer‬ ‭(Main‬ ‭OT)‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭#‬ ‭101,‬ ‭VPO‬ ‭Lakhanpur,‬ ‭Tehsil & District Bilaspur (HP)-174001 (Group-B)‬ ‭49.‬ ‭Panma,‬‭Age‬‭26‬‭years,‬‭D/o‬‭Sh.‬‭Sonam‬‭Chhering,‬‭working‬‭as‬‭working‬‭as‬ ‭Nursing‬ ‭Officer‬ ‭(IPD)‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.204,‬ ‭PG‬ ‭Married Hostel A, AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭50.‬ ‭Pooja‬ ‭Verma,‬‭Age‬‭28‬‭years,‬‭D/o‬‭Sh.‬‭Diwan‬‭Singh,‬‭working‬‭as‬‭Nursing‬ ‭Officer,‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Room‬ ‭No.505,‬ ‭PG‬ ‭Married‬ ‭Hostel‬ ‭A,‬ ‭AIIMS Bilaspur (HP)-174001 (Group-B)‬ ‭51.‬ ‭Neha‬ ‭Sharma,‬ ‭Age‬ ‭26‬ ‭years,‬ ‭D/o‬ ‭Sh.‬ ‭Ashok‬ ‭Kumar,‬ ‭working‬ ‭as‬ ‭Nursing‬ ‭Officer‬ ‭(Orthopaedics‬ ‭OPD),‬ ‭AIIMS‬ ‭Bilaspur‬ ‭(HP),‬ ‭R/o‬ ‭Village‬ ‭Ajnol,‬ ‭Post‬ ‭Office‬ ‭&‬ ‭Tehsil‬ ‭Shri‬ ‭Naina‬ ‭Deviji,‬ ‭District‬ ‭Bilaspur‬ ‭(HP)-174310 (Group-B).‬ ‭...Applicants‬ ‭(BY ADVOCATE: Mr. Barjesh Mittal)‬ ‭VERSUS‬ ‭1.‬ ‭Union‬ ‭of‬ ‭India‬ ‭through‬ ‭Secretary,‬ ‭Ministry‬ ‭of‬ ‭Health‬ ‭and‬ ‭Family‬ ‭Welfare, Nirman Bhawan, Mulana Azad Road, New Delhi-110011.‬ ‭2.‬ ‭Director‬‭&‬‭Member‬‭Secretary,‬‭Central‬‭Institute‬‭Body,‬‭All‬‭India‬‭Institute‬ ‭of Medical Sciences, Ansari Road, New Delhi-110029.‬ ‭3.‬ ‭Executive‬ ‭Director,‬ ‭All‬ ‭India‬ ‭Institute‬ ‭of‬ ‭Medical‬ ‭Sciences,‬ ‭Bilaspur,‬ ‭Himachal Pradesh-174037.‬ ‭...Respondents‬ ‭(BY ADVOCATE:Mr. Bharat Bhushan for R1&3)‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭6‬ ‭OA No.63/959/2023‬ ‭ R D E R‬ O ‭Per: RAMESH SINGH THAKUR, MEMBER (J):‬ ‭1.‬ ‭This‬‭application‬‭has‬‭been‬‭filed‬‭by‬‭the‬‭applicants‬‭against‬‭Annexure‬‭A-1‬ ‭advertisement‬ ‭dated‬ ‭05.09.2023‬ ‭for‬ ‭filing‬ ‭up‬ ‭57‬ ‭posts‬ ‭of‬ ‭Senior‬ ‭Nursing‬ ‭Officer‬ ‭in‬ ‭AIIMS‬ ‭Bilaspur‬ ‭on‬ ‭the‬ ‭basis‬ ‭of‬ ‭impugned‬ ‭Recruitment‬ ‭RUles‬ ‭of‬ ‭non-faculty‬ ‭posts‬ ‭for‬ ‭new‬ ‭AIIMS‬ ‭2015‬ ‭qua‬ ‭the‬ ‭post‬‭of‬‭Sister‬‭Grade‬‭-‬‭I/Senior‬‭Nursing‬‭Officer.‬‭The‬‭applicants‬‭seek‬‭for‬ ‭the following relief:‬ ‭"‭i‬)‬ ‭That‬ ‭respondents‬ ‭be‬ ‭directed‬ ‭to‬ ‭produce‬ ‭complete‬ ‭record‬ ‭of‬ ‭the‬ ‭case‬ ‭alongwith‬ ‭file‬ ‭notings‬ ‭with‬ ‭regard‬ ‭to‬ ‭issuance‬ ‭of‬ ‭impugned‬ ‭advertisement/recruitment‬ ‭notice‬ ‭dated‬ ‭05.09.2023‬ ‭(A-1) for kind perusal of this Hon'ble Court.‬ ‭ii)‬ ‭That‬ ‭impugned‬ ‭advertisement/recruitment‬ ‭notice‬ ‭dated‬ ‭05.09.2023‬ ‭(A-1)‬ ‭for‬ ‭filing‬ ‭up‬ ‭57‬ ‭posts‬‭of‬‭Senior‬‭Nursing‬‭Officer‬ ‭in‬‭AIIMS‬‭Bilaspur‬‭(HP)‬‭as‬‭well‬‭as‬‭impugned‬‭Recruitment‬‭Rules‬‭of‬ ‭non-faculty‬ ‭posts‬ ‭for‬ ‭new‬ ‭AIIMS‬ ‭2015‬ ‭qua‬ ‭the‬ ‭post‬ ‭of‬ ‭Sister‬ ‭Grade-I/Senior‬ ‭Nursing‬ ‭Officer‬ ‭be‬ ‭quashed/set-aside‬ ‭qua‬ ‭the‬ ‭applicants.‬ ‭iii)‬ ‭That‬ ‭direction‬ ‭in‬ ‭the‬ ‭nature‬ ‭of‬ ‭mandamus‬ ‭be‬ ‭issued‬ ‭to‬ ‭respondents‬ ‭to‬ ‭adhere‬ ‭to‬ ‭the‬ ‭decisions‬ ‭of‬ ‭Central‬‭Institute‬‭Body‬ ‭as‬ ‭taken‬ ‭in‬ ‭its‬ ‭various‬ ‭meeting‬ ‭from‬ ‭time‬ ‭to‬ ‭time‬ ‭particularly‬ ‭decision‬ ‭taken‬ ‭in‬ ‭2nd‬ ‭meeting‬ ‭dated‬ ‭12.10.2018‬ ‭(A-7)‬ ‭qua‬ ‭adoption‬‭of‬‭recruitment‬‭rules‬‭of‬‭all‬‭posts‬‭of‬‭AIIMS,‬‭New‬‭Delhi‬‭for‬ ‭the‬ ‭corresponding‬ ‭posts‬ ‭in‬ ‭all‬ ‭new‬ ‭AIIMS‬‭with‬‭prospective‬‭effect‬ ‭and‬ ‭decision‬ ‭in‬ ‭meeting‬ ‭dated‬ ‭16.06.2021‬ ‭(A-8)‬ ‭to‬ ‭follow‬ ‭DOPT‬ ‭guidelines/DOPT‬ ‭OM‬ ‭dated‬ ‭20.09.2022‬ ‭(A-13)‬ ‭while‬ ‭finalizing‬ ‭recruitment‬‭rules‬‭for‬‭non-faculty‬‭position‬‭and‬‭consequently,‬‭to‬‭fill‬ ‭up‬‭the‬‭post‬‭of‬‭Senior‬‭Nursing‬‭Officer‬‭in‬‭AIIMS‬‭Bilaspur,‬‭HP‬‭as‬‭per‬ ‭the‬ ‭recommendations‬ ‭of‬ ‭Coordination‬ ‭Committee‬ ‭/Recruitment‬ ‭Rules‬ ‭of‬ ‭AIIMS,‬ ‭New‬ ‭Delhi‬ ‭(A-10‬ ‭to‬ ‭A-12)‬ ‭in‬ ‭the‬ ‭interest‬ ‭of‬ ‭justice.‬‭"‬ ‭2.‬ ‭The‬‭applicants‬‭submits‬‭that‬‭the‬‭administrative‬‭and‬‭policy‬‭matters‬‭of‬‭all‬ ‭newly‬‭established‬‭AIIMS,‬‭including‬‭AIIMS‬‭Bilaspur,‬‭are‬‭overseen‬‭by‬‭the‬ ‭Central‬‭Institute‬‭Body‬‭(CIB),‬‭reconstituted‬‭by‬‭the‬‭Government‬‭of‬‭India‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭7‬ ‭OA No.63/959/2023‬ ‭vide‬ ‭Office‬ ‭Memorandum‬ ‭dated‬ ‭28.06.2018‬ ‭(Annexure‬‭A-3).‬‭The‬‭CIB,‬ ‭chaired‬ ‭by‬ ‭the‬ ‭Hon'ble‬ ‭Minister‬ ‭of‬ ‭Health‬ ‭and‬ ‭Family‬ ‭Welfare‬ ‭and‬ ‭comprising‬ ‭Members‬ ‭of‬ ‭Parliament‬ ‭and‬ ‭senior‬ ‭officials‬‭of‬‭the‬‭Ministry,‬ ‭is the apex decision-making body for all new AIIMS institutions.‬ ‭3.‬ ‭The‬ ‭applicants‬ ‭submit‬ ‭that‬ ‭they‬ ‭were‬ ‭selected‬ ‭and‬ ‭appointed‬ ‭as‬ ‭Nursing‬ ‭Officers‬ ‭(Group-B)‬ ‭in‬ ‭AIIMS‬ ‭Bilaspur‬ ‭through‬ ‭the‬ ‭centralized‬ ‭Nursing‬ ‭Officer‬ ‭Recruitment‬ ‭Common‬ ‭Eligibility‬ ‭Test‬ ‭(NORCET)‬ ‭2020,‬ ‭conducted‬ ‭by‬ ‭AIIMS,‬ ‭New‬ ‭Delhi.‬ ‭The‬ ‭appointment‬ ‭orders‬ ‭dated‬ ‭18.10.2021‬‭(Annexure‬‭A-4)‬‭issued‬‭to‬‭the‬‭applicants‬‭place‬‭them‬‭in‬‭Pay‬ ‭Level‬ ‭7‬ ‭of‬ ‭the‬ ‭7th‬ ‭CPC‬ ‭Pay‬ ‭Matrix‬ ‭(Rs.‬ ‭44,900-1,42,400).‬‭Initially,‬‭in‬ ‭2015,‬ ‭common‬ ‭recruitment‬ ‭rules‬ ‭titled‬ ‭"Recruitment‬ ‭Rules‬ ‭of‬ ‭Non-Faculty‬ ‭Posts‬ ‭for‬ ‭New‬ ‭AIIMS,‬ ‭2015"‬ ‭were‬ ‭framed‬ ‭for‬‭the‬‭first‬‭six‬ ‭AIIMS‬ ‭institutions‬ ‭(Bhopal,‬ ‭Bhubaneswar,‬ ‭Patna,‬ ‭Jodhpur,‬ ‭Raipur,‬ ‭and‬ ‭Rishikesh)‬ ‭(Annexure‬ ‭A-2).‬ ‭These‬ ‭rules‬ ‭were‬ ‭later‬ ‭reviewed‬ ‭by‬ ‭the‬ ‭Ministry‬‭of‬‭Health‬‭and‬‭Family‬‭Welfare‬‭and‬‭modified‬‭by‬‭the‬‭President‬‭of‬ ‭the‬ ‭Institutes,‬ ‭as‬ ‭evident‬ ‭from‬ ‭the‬ ‭communication‬ ‭dated‬ ‭09.08.2017‬ ‭(Annexure A-5).‬ ‭4.‬ ‭It‬ ‭is‬ ‭submitted‬ ‭that‬ ‭in‬ ‭light‬ ‭of‬ ‭the‬ ‭formation‬ ‭of‬ ‭the‬ ‭Central‬ ‭Institute‬ ‭Body‬ ‭(CIB),‬ ‭its‬ ‭1st‬ ‭meeting‬ ‭held‬ ‭on‬ ‭16.07.2018‬ ‭(minutes‬ ‭dated‬ ‭04.09.2018,‬ ‭Annexure‬ ‭A-6)‬ ‭discussed‬ ‭and‬ ‭resolved‬ ‭that‬ ‭recruitment‬ ‭rules‬ ‭across‬ ‭new‬ ‭AIIMS‬ ‭would‬ ‭be‬ ‭examined‬ ‭for‬ ‭uniformity,‬ ‭and‬ ‭any‬ ‭recommendations‬ ‭made‬ ‭would‬ ‭be‬ ‭applicable‬ ‭to‬ ‭all‬ ‭new‬ ‭AIIMS‬ ‭after‬ ‭approval‬ ‭by‬ ‭the‬ ‭competent‬ ‭authority.‬ ‭Subsequently,‬ ‭in‬ ‭the‬ ‭2nd‬ ‭meeting‬ ‭of‬ ‭the‬ ‭CIB‬ ‭held‬ ‭on‬ ‭10.12.2018,‬ ‭the‬ ‭Body‬ ‭adopted‬ ‭a‬ ‭binding‬ ‭resolution‬ ‭(Item‬ ‭No.‬ ‭CIB-2/9)‬‭to‬‭the‬‭effect‬‭that‬‭"Recruitment‬‭Rules‬‭of‬ ‭all‬ ‭the‬ ‭posts‬ ‭of‬ ‭AIIMS,‬ ‭New‬ ‭Delhi‬ ‭shall‬ ‭be‬ ‭adopted‬ ‭for‬ ‭the‬ ‭corresponding‬ ‭posts‬ ‭in‬ ‭all‬ ‭new‬ ‭AIIMS,‬ ‭with‬ ‭prospective‬ ‭effect."‬ ‭This‬ ‭decision‬‭is‬‭vital‬‭and‬‭binding‬‭on‬‭all‬‭AIIMS,‬‭including‬‭AIIMS‬‭Bilaspur,‬‭and‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭8‬ ‭OA No.63/959/2023‬ ‭the‬ ‭minutes‬ ‭of‬ ‭the‬ ‭said‬ ‭meeting‬ ‭are‬ ‭appended‬ ‭as‬ ‭Annexure‬ ‭A-7.‬ ‭Furthermore,‬ ‭in‬ ‭the‬ ‭5th‬ ‭meeting‬ ‭of‬ ‭the‬ ‭CIB‬ ‭held‬ ‭on‬ ‭16.06.2021‬ ‭(Annexure‬ ‭A-8),‬ ‭it‬ ‭was‬ ‭decided‬ ‭that‬ ‭while‬ ‭finalizing‬ ‭recruitment‬ ‭rules‬ ‭for‬ ‭non-faculty‬ ‭posts,‬ ‭guidelines‬ ‭of‬ ‭the‬ ‭Department‬ ‭of‬ ‭Personnel‬ ‭and‬ ‭Training (DoPT) must be strictly adhered to.‬ ‭5.‬ ‭In‬ ‭compliance‬ ‭with‬ ‭the‬ ‭CIB's‬ ‭directions,‬ ‭the‬ ‭prevalent‬ ‭recruitment‬ ‭rules‬ ‭for‬ ‭the‬ ‭post‬ ‭of‬ ‭Sister‬ ‭Grade-I‬ ‭(Senior‬ ‭Nursing‬ ‭Officer),‬ ‭as‬ ‭applicable‬ ‭in‬ ‭AIIMS,‬ ‭New‬ ‭Delhi,‬ ‭provide‬ ‭that‬ ‭the‬ ‭post‬ ‭shall‬ ‭be‬ ‭filled‬ ‭100%‬ ‭by‬ ‭promotion,‬ ‭and‬ ‭not‬ ‭through‬ ‭direct‬ ‭recruitment.‬ ‭The‬ ‭rules‬ ‭further‬ ‭specify‬ ‭that‬ ‭promotion‬ ‭shall‬ ‭be‬ ‭made‬ ‭from‬ ‭among‬ ‭Sister‬ ‭Grade-II‬ ‭personnel‬ ‭with‬ ‭five‬ ‭years‬ ‭of‬ ‭regular‬ ‭service,‬ ‭under‬ ‭the‬ ‭seniority-cum-fitness‬ ‭criteria.‬ ‭These‬ ‭rules‬ ‭are‬ ‭appended‬ ‭as‬ ‭Annexure‬ ‭A-9.‬ ‭A‬ ‭communication‬ ‭dated‬ ‭14.01.2016‬ ‭from‬ ‭AIIMS,‬ ‭New‬ ‭Delhi‬ ‭(Annexure‬ ‭A-10)‬ ‭contains‬ ‭the‬ ‭report‬ ‭of‬ ‭the‬ ‭Coordination‬ ‭Committee‬ ‭formed‬ ‭to‬ ‭bring‬ ‭uniformity‬ ‭in‬ ‭RRs‬ ‭across‬ ‭premier‬ ‭medical‬ ‭institutes‬ ‭such‬‭as‬‭AIIMS,‬‭PGIMER,‬‭and‬‭JIPMER.‬‭The‬‭report‬‭also‬‭specifies‬‭that‬‭the‬ ‭post‬ ‭of‬ ‭Sister‬ ‭Grade-I‬ ‭in‬ ‭all‬ ‭these‬ ‭institutions‬ ‭is‬ ‭to‬ ‭be‬ ‭filled‬ ‭100%‬‭by‬ ‭promotion‬ ‭from‬ ‭Sister‬ ‭Grade-II.‬ ‭Although‬ ‭the‬ ‭Committee‬ ‭recommended‬ ‭reducing‬ ‭the‬ ‭eligibility‬ ‭requirement‬ ‭to‬ ‭two‬ ‭years‬ ‭of‬ ‭regular‬ ‭service,‬ ‭this‬ ‭aspect‬ ‭was‬ ‭further‬ ‭clarified‬ ‭in‬‭the‬‭proposed‬‭draft‬ ‭RRs issued subsequently (Annexure A-11).‬ ‭6.‬ ‭Moreover,‬ ‭the‬ ‭existing‬ ‭recruitment‬ ‭rules‬ ‭for‬ ‭Sister‬ ‭Grade-I/Senior‬ ‭Nursing‬ ‭Officer‬ ‭in‬ ‭PGIMER,‬ ‭ESIC,‬ ‭and‬ ‭JIPMER‬ ‭(Annexure‬ ‭A-12)‬ ‭also‬ ‭uniformly‬‭prescribe‬‭100%‬‭promotion‬‭as‬‭the‬‭mode‬‭of‬‭recruitment,‬‭thus‬ ‭establishing‬ ‭an‬ ‭inter-institutional‬ ‭standard‬ ‭that‬ ‭AIIMS‬ ‭Bilaspur‬ ‭is‬ ‭bound‬ ‭to‬ ‭follow.‬ ‭Additionally,‬ ‭the‬ ‭DoPT‬ ‭Office‬ ‭Memorandum‬ ‭dated‬ ‭20.09.2022‬ ‭(Annexure‬ ‭A-13)‬ ‭lays‬ ‭down‬ ‭the‬ ‭revised‬ ‭eligibility‬ ‭criteria‬ ‭under‬ ‭the‬ ‭7th‬ ‭CPC‬‭Pay‬‭Matrix.‬‭For‬‭promotion‬‭from‬‭Level‬‭7‬‭to‬‭Level‬‭8,‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭9‬ ‭OA No.63/959/2023‬ ‭which‬ ‭is‬ ‭the‬ ‭pay‬ ‭level‬ ‭difference‬ ‭between‬ ‭Nursing‬ ‭Officer‬ ‭and‬ ‭Senior‬ ‭Nursing‬ ‭Officer,‬ ‭only‬ ‭two‬ ‭years‬ ‭of‬ ‭regular‬ ‭service‬ ‭is‬ ‭required.‬ ‭The‬ ‭applicants,‬ ‭having‬ ‭been‬ ‭appointed‬ ‭in‬ ‭October‬ ‭2021‬ ‭and‬ ‭continuously‬ ‭serving since then, fully satisfy this eligibility norm.‬ ‭7.‬ ‭Despite‬ ‭the‬ ‭clear‬ ‭mandate‬ ‭of‬ ‭the‬ ‭Central‬ ‭Institute‬ ‭Body‬ ‭and‬ ‭the‬ ‭applicable‬ ‭recruitment‬ ‭rules‬ ‭of‬ ‭AIIMS,‬ ‭New‬ ‭Delhi,‬ ‭Respondent‬ ‭No.3,‬ ‭AIIMS‬ ‭Bilaspur,‬ ‭issued‬ ‭the‬ ‭impugned‬ ‭advertisement‬ ‭No.‬ ‭PGI/RC/038/2023/3191‬ ‭dated‬ ‭05.09.2023‬ ‭(Annexure‬ ‭A-1),‬ ‭inviting‬ ‭applications‬ ‭for‬ ‭57‬ ‭posts‬ ‭of‬‭Senior‬‭Nursing‬‭Officer‬‭in‬‭the‬‭ratio‬‭of‬‭75%‬ ‭by‬ ‭promotion/deputation‬ ‭and‬ ‭25%‬ ‭by‬ ‭direct‬ ‭recruitment,‬ ‭as‬ ‭per‬ ‭the‬ ‭2015 RRs (Annexure A-2).‬ ‭8.‬ ‭It‬ ‭is‬ ‭alleged‬ ‭that‬ ‭the‬ ‭reliance‬ ‭on‬ ‭the‬ ‭2015‬ ‭rules‬ ‭framed‬ ‭for‬ ‭only‬ ‭six‬ ‭AIIMS‬ ‭is‬ ‭wholly‬ ‭arbitrary‬ ‭and‬ ‭illegal,‬ ‭especially‬ ‭in‬ ‭light‬ ‭of‬ ‭the‬ ‭CIB's‬ ‭resolution‬ ‭dated‬ ‭10.12.2018‬ ‭(Annexure‬ ‭A-7),‬ ‭which‬ ‭mandated‬ ‭adoption‬ ‭of‬ ‭AIIMS,‬‭New‬‭Delhi‬‭RRs‬‭across‬‭all‬‭new‬‭AIIMS‬‭prospectively.‬ ‭Moreover,‬ ‭the‬ ‭applicants,‬ ‭having‬ ‭fulfilled‬ ‭the‬ ‭qualifying‬ ‭service‬ ‭under‬ ‭DoPT‬ ‭norms‬ ‭and‬ ‭being‬ ‭part‬ ‭of‬ ‭the‬ ‭feeder‬ ‭cadre,‬ ‭are‬ ‭entitled‬ ‭to‬ ‭be‬ ‭considered‬ ‭under‬ ‭a‬ ‭100%‬ ‭promotional‬ ‭quota,‬ ‭not‬ ‭subjected‬ ‭to‬ ‭exclusion‬ ‭via‬ ‭direct‬ ‭recruitment‬ ‭quotas.‬ ‭The‬ ‭actions‬ ‭of‬ ‭Respondent‬ ‭No.3‬ ‭are‬ ‭not‬ ‭only‬ ‭in‬ ‭direct‬ ‭contravention‬ ‭of‬ ‭binding‬ ‭decisions‬ ‭of‬ ‭the‬ ‭apex‬ ‭governing‬ ‭body‬ ‭(CIB),‬ ‭but‬‭also‬‭in‬‭derogation‬‭of‬‭the‬‭principles‬‭of‬ ‭equality,‬ ‭fairness,‬ ‭and‬ ‭legitimate‬ ‭expectation.‬ ‭The‬ ‭applicants'‬ ‭service‬ ‭conditions‬ ‭are‬ ‭being‬ ‭arbitrarily‬ ‭modified‬‭to‬‭their‬‭disadvantage‬‭without‬ ‭lawful justification or due process.‬ ‭9.‬ ‭Upon‬ ‭issuance‬ ‭of‬ ‭the‬ ‭impugned‬ ‭advertisement,‬ ‭the‬ ‭applicants‬ ‭approached‬ ‭the‬ ‭office‬ ‭of‬ ‭Respondent‬ ‭No.3‬ ‭and‬ ‭submitted‬ ‭their‬ ‭grievance‬ ‭regarding‬ ‭non-compliance‬ ‭with‬ ‭binding‬ ‭CIB‬ ‭decisions‬ ‭and‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭10‬ ‭OA No.63/959/2023‬ ‭applicable‬ ‭recruitment‬ ‭rules.‬ ‭However,‬ ‭they‬ ‭were‬ ‭summarily‬ ‭refused‬ ‭any relief.‬ ‭10.‬ ‭The‬ ‭respondents‬‭filed‬‭reply‬‭wherein‬‭it‬‭is‬‭submitted‬‭that‬‭the‬‭impugned‬ ‭Recruitment‬‭Notice‬‭dated‬‭05.09.2023‬‭(Annexure‬‭A-1)‬‭has‬‭been‬‭issued‬ ‭in‬‭compliance‬‭with‬‭the‬‭statutory‬‭Recruitment‬‭Rules‬‭and‬‭administrative‬ ‭exigencies‬‭of‬‭AIIMS‬‭Bilaspur.‬‭The‬‭applicants‬‭have‬‭no‬‭vested‬‭right‬‭to‬‭be‬ ‭considered‬ ‭for‬ ‭promotion‬ ‭to‬ ‭the‬‭post‬‭of‬‭Senior‬‭Nursing‬‭Officer‬‭(SNO),‬ ‭particularly‬ ‭when‬ ‭no‬ ‭such‬ ‭cadre‬ ‭has‬ ‭ever‬ ‭existed‬ ‭at‬ ‭AIIMS‬ ‭Bilaspur‬ ‭prior‬ ‭to‬ ‭this‬ ‭advertisement.‬ ‭The‬ ‭respondents‬ ‭submits‬ ‭that‬ ‭the‬ ‭initial‬ ‭appointment‬ ‭of‬ ‭Nursing‬ ‭Officers‬ ‭was‬ ‭done‬ ‭through‬ ‭NORCET-2021,‬ ‭conducted‬ ‭by‬ ‭AIIMS‬ ‭Delhi.‬ ‭Recruitment‬ ‭Notice‬ ‭No.‬ ‭149/2021‬ ‭dated‬ ‭16.10.2021‬ ‭(Annexure‬ ‭R-1)‬ ‭was‬ ‭issued‬ ‭by‬ ‭AIIMS‬ ‭Delhi‬ ‭to‬ ‭conduct‬ ‭NORCET-2021‬ ‭for‬ ‭recruitment‬ ‭to‬ ‭100‬ ‭posts‬ ‭of‬ ‭Nursing‬ ‭Officers‬ ‭for‬ ‭AIIMS‬‭Bilaspur.‬‭Subsequently,‬‭demands‬‭were‬‭raised‬‭by‬‭AIIMS‬‭Bilaspur‬ ‭for‬ ‭additional‬ ‭NOs--150,‬ ‭100,‬ ‭and‬ ‭178‬ ‭respectively‬ ‭(Annexures‬ ‭R-3,‬ ‭R-4 & R-5), considering the institution's expansion.‬ ‭11.‬ ‭It‬‭is‬‭further‬‭submitted‬‭that‬‭the‬‭institution‬‭has‬‭progressed‬‭from‬‭a‬‭basic‬ ‭OPD‬ ‭structure‬ ‭to‬ ‭a‬ ‭405-bedded‬ ‭IPD‬ ‭hospital,‬ ‭increasing‬ ‭its‬ ‭requirement‬ ‭for‬ ‭skilled‬ ‭and‬ ‭senior‬ ‭staff.‬ ‭Consequently,‬‭AIIMS‬‭Bilaspur‬ ‭raised‬‭a‬‭fresh‬‭demand‬‭of‬‭86‬‭Nursing‬‭Officers‬‭under‬‭NORCET-5‬‭and‬‭also‬ ‭initiated‬ ‭the‬ ‭recruitment‬ ‭of‬‭SNOs‬‭(Annexure‬‭R-6),‬‭being‬‭the‬‭first-ever‬ ‭such‬ ‭recruitment‬ ‭for‬ ‭this‬ ‭post‬ ‭at‬ ‭the‬ ‭institute.‬ ‭The‬ ‭respondents‬ ‭submits‬ ‭that‬ ‭the‬ ‭AIIMS‬ ‭Bilaspur‬ ‭follows‬ ‭the‬‭Recruitment‬‭Rules,‬‭2015,‬ ‭for‬‭non-faculty‬‭posts,‬‭which‬‭have‬‭been‬‭adopted‬‭as‬‭per‬‭directions‬‭of‬‭the‬ ‭Ministry‬ ‭of‬ ‭Health‬ ‭and‬ ‭Family‬ ‭Welfare‬ ‭and‬ ‭with‬ ‭approval‬ ‭of‬ ‭the‬ ‭competent‬ ‭authority.‬ ‭The‬ ‭Office‬ ‭Memorandum‬ ‭No.‬ ‭F.‬ ‭No.‬ ‭Z-28020/76/2022-CDN‬ ‭dated‬ ‭30.03.2023‬ ‭(Annexure‬ ‭R-7)‬ ‭issued‬ ‭by‬ ‭the‬‭Government‬‭of‬‭India‬‭mandates‬‭that‬‭75%‬‭of‬‭posts‬‭of‬‭SNOs‬‭be‬‭filled‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭11‬ ‭OA No.63/959/2023‬ ‭by‬ ‭promotion‬ ‭and‬ ‭25%‬ ‭by‬ ‭direct‬ ‭recruitment.‬ ‭These‬ ‭rules‬ ‭apply‬ ‭uniformly‬ ‭to‬ ‭all‬ ‭newly‬ ‭established‬ ‭AIIMS,‬ ‭and‬ ‭AIIMS‬ ‭Bilaspur‬ ‭has‬ ‭the‬ ‭autonomy‬ ‭to‬ ‭adopt‬ ‭recruitment‬ ‭policies‬ ‭in‬ ‭line‬ ‭with‬ ‭its‬ ‭institutional‬ ‭requirements.‬ ‭It‬ ‭is‬ ‭further‬ ‭submitted‬ ‭that‬ ‭the‬ ‭other‬ ‭institutions‬ ‭including‬ ‭AIIMS‬ ‭Jodhpur,‬ ‭Raipur,‬ ‭Mangalagiri,‬ ‭Patna,‬ ‭and‬ ‭Rajkot‬ ‭have‬ ‭similarly‬‭undertaken‬‭direct‬‭recruitment‬‭for‬‭the‬‭post‬‭of‬‭SNOs‬‭under‬‭the‬ ‭same rules (Annexures R-8 to R-13).‬ ‭12.‬ ‭The‬ ‭respondents‬ ‭submits‬ ‭that‬ ‭the‬ ‭Recruitment‬ ‭Rules,‬ ‭2015,‬ ‭were‬ ‭adopted‬ ‭by‬ ‭AIIMS‬ ‭Bilaspur‬ ‭with‬ ‭approval‬ ‭of‬ ‭the‬ ‭President‬ ‭of‬ ‭the‬ ‭Institute,‬ ‭who‬ ‭also‬ ‭holds‬ ‭the‬ ‭position‬ ‭of‬ ‭Chairperson‬ ‭of‬ ‭the‬ ‭Institute‬ ‭Body‬ ‭and‬ ‭Governing‬‭Body,‬‭vide‬‭UO‬‭Note‬‭dated‬‭10.04.2023‬‭(Annexure‬ ‭R-14).‬ ‭The‬ ‭respondents‬ ‭rebutted‬ ‭the‬ ‭submissions‬ ‭of‬ ‭the‬ ‭applicant‬ ‭wherein‬‭the‬‭applicants‬‭have‬‭referred‬‭to‬‭certain‬‭decisions‬‭of‬‭the‬‭Central‬ ‭Institute‬ ‭Body‬ ‭(CIB)‬ ‭and‬ ‭office‬ ‭orders‬ ‭(Annexures‬ ‭A-3,‬ ‭A-5,‬ ‭A-6‬ ‭to‬ ‭A-10,‬‭A-13),‬‭stating‬‭that‬‭the‬‭same‬‭are‬‭either‬‭advisory‬‭in‬‭nature‬‭or‬‭not‬ ‭applicable‬ ‭to‬ ‭AIIMS‬ ‭Bilaspur‬ ‭and‬ ‭Annexure‬ ‭A-3‬ ‭states‬ ‭that‬ ‭the‬ ‭decisions‬‭of‬‭the‬‭CIB‬‭"‭m ‬ ay‬‭be‬‭adopted‬‭"‬‭by‬‭new‬‭AIIMS,‬‭clearly‬‭indicating‬ ‭that‬ ‭such‬ ‭adoption‬ ‭is‬ ‭not‬ ‭mandatory.‬ ‭It‬ ‭is‬‭submitted‬‭that‬‭none‬‭of‬‭the‬ ‭applicants‬ ‭are‬ ‭barred‬ ‭from‬ ‭applying‬ ‭under‬ ‭the‬ ‭impugned‬ ‭advertisement.‬ ‭It‬ ‭is‬ ‭open‬ ‭to‬ ‭all‬ ‭eligible‬ ‭candidates,‬ ‭ensuring‬ ‭transparency, merit-based selection, and fairness.‬ ‭13.‬ ‭Supplementary‬ ‭affidavit‬ ‭has‬ ‭been‬ ‭filed‬ ‭by‬ ‭the‬ ‭respondent‬ ‭No.3‬ ‭pursuant‬‭to‬‭our‬‭order‬‭dated‬‭23.11.2023.‬‭It‬‭has‬‭been‬‭submitted‬‭by‬‭the‬ ‭respondent‬‭No.3‬‭that‬‭meeting‬‭of‬‭4th‬‭Governing‬‭Body‬‭of‬‭AIIMS‬‭Bilaspur‬ ‭was‬ ‭held‬ ‭on‬ ‭30.12.2023‬ ‭and‬ ‭as‬ ‭per‬ ‭Agenda‬ ‭Item‬ ‭No.GB‬‭-04/05/d‬ ‭the‬ ‭Resolution‬ ‭was‬ ‭passed‬ ‭by‬ ‭the‬ ‭Governing‬ ‭Body‬ ‭for‬ ‭adoption‬ ‭of‬ ‭Recruitment‬‭Rules‬‭in‬‭which‬‭the‬‭said‬‭UO‬‭Note‬‭is‬‭also‬‭ratified‬‭by‬‭GB‬‭with‬ ‭retrospective‬ ‭effect‬ ‭(Annexure‬ ‭R-16).‬ ‭The‬ ‭4th‬ ‭meeting‬ ‭of‬ ‭Institute‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭12‬ ‭OA No.63/959/2023‬ ‭Body‬ ‭of‬ ‭AIIMS‬ ‭Bilaspur‬ ‭was‬ ‭also‬ ‭held‬ ‭on‬ ‭30.12.2023‬ ‭and‬ ‭as‬ ‭per‬ ‭Agenda‬ ‭Item‬ ‭No.IB‬‭-04/09‬ ‭the‬ ‭Resolution‬ ‭was‬ ‭confirmed‬ ‭by‬ ‭the‬ ‭Institute‬‭Body‬‭for‬‭adoption‬‭of‬‭Recruitment‬‭Rules‬‭(Annexure‬‭R-17).‬‭It‬‭is‬ ‭further‬‭submitted‬‭that‬‭the‬‭CIB‬‭is‬‭a‬‭recommendatory‬‭body‬‭and‬‭decision‬ ‭taken by it are not binding upon the respective Institutes.‬ ‭14.‬ ‭The‬‭applicants‬‭filed‬‭a‬‭counter‬‭affidavit‬‭wherein‬‭it‬‭is‬‭submitted‬‭that‬‭the‬ ‭Secretary,‬‭GOI,‬‭MOH&FW,‬‭is‬‭not‬‭competent‬‭to‬‭make‬‭decisions‬‭on‬‭their‬ ‭own‬ ‭without‬ ‭the‬ ‭approval‬ ‭of‬ ‭the‬ ‭Central‬ ‭Institute‬ ‭Body‬ ‭(CIB).‬ ‭They‬ ‭contend‬ ‭that‬ ‭the‬ ‭Secretary,‬ ‭being‬ ‭only‬ ‭one‬ ‭member‬ ‭of‬ ‭the‬ ‭IB/GB,‬ ‭cannot‬ ‭unilaterally‬ ‭change‬ ‭these‬ ‭rules.‬ ‭The‬ ‭applicants‬ ‭challenge‬ ‭the‬ ‭approval‬ ‭of‬ ‭the‬ ‭Office‬ ‭Memorandum‬ ‭(OM)‬ ‭dated‬ ‭March‬ ‭30,‬ ‭2023,‬ ‭by‬ ‭the‬‭GB‬‭and‬‭IB‬‭on‬‭December‬‭30,‬‭2023‬‭on‬‭the‬‭ground‬‭that‬‭the‬‭approval‬ ‭was‬ ‭granted‬ ‭after‬ ‭the‬ ‭advertisement‬ ‭dated‬ ‭September‬ ‭5,‬ ‭2023,‬ ‭was‬ ‭issued.‬ ‭Therefore,‬ ‭the‬ ‭rules‬ ‭and‬ ‭regulations‬ ‭mentioned‬ ‭in‬ ‭that‬ ‭OM‬ ‭could‬ ‭not‬ ‭have‬ ‭been‬ ‭applied‬‭to‬‭the‬‭advertisement.‬‭The‬‭advertisement‬ ‭is‬ ‭thus‬ ‭liable‬ ‭to‬ ‭be‬ ‭quashed.‬ ‭They‬ ‭reiterate‬ ‭that‬ ‭since‬ ‭the‬ ‭IB‬ ‭and‬ ‭GB‬ ‭had‬ ‭already‬ ‭approved‬ ‭that‬ ‭CIB‬ ‭decisions‬ ‭would‬ ‭be‬ ‭followed,‬ ‭the‬ ‭adoption/ratification‬ ‭of‬ ‭an‬ ‭OM‬ ‭by‬ ‭the‬ ‭Secretary,‬ ‭MOH&FW,‬ ‭who‬ ‭they‬ ‭deem an incompetent authority, is illegal and cannot be applied.‬ ‭15.‬ ‭Heard‬‭learned‬‭counsel‬‭for‬‭both‬‭sides‬‭and‬‭gone‬‭through‬‭the‬‭Annexures‬ ‭and other records available on record.‬ ‭16.‬ ‭From‬‭the‬‭pleadings,‬‭it‬‭is‬‭clear‬‭that‬‭all‬‭the‬‭applicants‬‭were‬‭selected‬‭and‬ ‭appointed‬‭as‬‭Nursing‬‭Officers‬‭(Group-B)‬‭in‬‭AIIMS‬‭Bilaspur‬‭through‬‭the‬ ‭centralized‬ ‭Nursing‬ ‭Officer‬ ‭Recruitment‬ ‭Common‬ ‭Eligibility‬ ‭Test‬ ‭(NORCET)‬ ‭2020,‬ ‭conducted‬ ‭by‬ ‭AIIMS,‬ ‭New‬ ‭Delhi.‬ ‭The‬ ‭appointment‬ ‭orders‬ ‭were‬ ‭issued‬ ‭on‬ ‭18.10.2021.‬ ‭It‬ ‭is‬ ‭also‬ ‭admitted‬ ‭fact‬ ‭that‬ ‭the‬ ‭Central‬‭Institute‬‭Body‬‭(CIB)‬‭was‬‭established‬‭to‬‭discuss‬‭and‬‭resolve‬‭the‬ ‭Recruitment‬ ‭Rules‬ ‭across‬ ‭new‬ ‭AIIMS.‬ ‭The‬ ‭first‬ ‭meeting‬ ‭was‬ ‭held‬ ‭on‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭13‬ ‭OA No.63/959/2023‬ ‭04.09.2018.‬ ‭Subsequently,‬ ‭2nd‬ ‭meeting‬ ‭was‬ ‭held‬ ‭on‬ ‭10.12.2018‬ ‭wherein‬ ‭the‬ ‭Body‬ ‭adopted‬ ‭a‬ ‭binding‬ ‭resolution‬ ‭(Item‬‭No.‬‭CIB-2/9)‬‭to‬ ‭the‬‭effect‬‭that‬‭"Recruitment‬‭Rules‬‭of‬‭all‬‭the‬‭posts‬‭of‬‭AIIMS,‬‭New‬‭Delhi‬ ‭shall‬ ‭be‬ ‭adopted‬ ‭for‬ ‭the‬ ‭corresponding‬ ‭posts‬ ‭in‬ ‭all‬ ‭new‬ ‭AIIMS,‬ ‭with‬ ‭prospective‬ ‭effect"‬ ‭which‬ ‭is‬ ‭clear‬ ‭as‬ ‭per‬ ‭Annexure‬ ‭A-7.‬ ‭In‬ ‭the‬ ‭5th‬ ‭meeting‬‭of‬‭the‬‭CIB‬‭held‬‭on‬‭16.06.2021‬‭(Annexure‬‭A-8),‬‭it‬‭was‬‭decided‬ ‭that‬ ‭while‬ ‭finalizing‬‭recruitment‬‭rules‬‭for‬‭non-faculty‬‭posts,‬‭guidelines‬ ‭of‬ ‭the‬ ‭Department‬ ‭of‬ ‭Personnel‬ ‭and‬ ‭Training‬ ‭(DoPT)‬ ‭must‬ ‭be‬ ‭strictly‬ ‭adhered to.‬ ‭17.‬ ‭The‬‭contention‬‭of‬‭the‬‭applicants‬‭is‬‭that‬‭the‬‭Rules‬‭for‬‭the‬‭post‬‭of‬‭Sister‬ ‭Grade-I‬ ‭(Senior‬ ‭Nursing‬ ‭Officer),‬ ‭as‬ ‭applicable‬ ‭in‬ ‭AIIMS,‬ ‭New‬ ‭Delhi,‬ ‭provide‬ ‭that‬ ‭the‬ ‭post‬ ‭shall‬ ‭be‬ ‭filled‬ ‭100%‬ ‭by‬ ‭promotion,‬ ‭and‬ ‭not‬ ‭through‬ ‭direct‬ ‭recruitment‬ ‭and‬ ‭further‬ ‭contention‬ ‭of‬ ‭the‬ ‭applicants‬ ‭is‬ ‭that‬ ‭promotion‬ ‭shall‬ ‭be‬ ‭made‬ ‭from‬ ‭among‬ ‭Sister‬ ‭Grade-II‬ ‭personnel‬ ‭with‬ ‭five‬ ‭years‬ ‭of‬ ‭regular‬ ‭service,‬ ‭under‬ ‭the‬ ‭seniority-cum-fitness‬ ‭criteria‬ ‭(Annexure‬ ‭A-9).‬ ‭The‬ ‭communication‬ ‭dated‬ ‭14.01.2016‬ ‭(Annexure‬ ‭A-10)‬ ‭from‬ ‭AIIMS,‬ ‭New‬ ‭Delhi,‬ ‭contains‬ ‭the‬ ‭report‬ ‭of‬ ‭the‬ ‭Coordination‬ ‭Committee‬ ‭formed‬ ‭to‬ ‭bring‬ ‭uniformity‬ ‭in‬ ‭RRs‬ ‭across‬ ‭premier‬‭medical‬‭institutes‬‭such‬‭as‬‭AIIMS,‬‭PGIMER,‬‭and‬‭JIPMER.‬‭As‬‭per‬ ‭Annexure‬ ‭A-11‬ ‭the‬ ‭Committee‬ ‭recommended‬ ‭reducing‬ ‭the‬ ‭eligibility‬ ‭requirement‬‭to‬‭two‬‭years‬‭of‬‭regular‬‭service,‬‭which‬‭was‬‭further‬‭clarified‬ ‭in the proposed draft RRs issued subsequently.‬ ‭18.‬ ‭The‬ ‭further‬ ‭contention‬ ‭of‬ ‭the‬ ‭applicant‬ ‭is‬ ‭that‬ ‭despite‬ ‭the‬ ‭clear‬ ‭mandate‬ ‭of‬ ‭the‬ ‭Central‬ ‭Institute‬ ‭Body‬ ‭and‬ ‭the‬ ‭applicable‬‭recruitment‬ ‭rules‬ ‭of‬ ‭AIIMS,‬ ‭New‬ ‭Delhi,‬ ‭Respondent‬ ‭No.3,‬ ‭AIIMS‬ ‭Bilaspur,‬ ‭issued‬ ‭the‬ ‭impugned‬ ‭advertisement‬ ‭dated‬ ‭05.09.2023‬ ‭(Annexure‬ ‭A-1),‬ ‭inviting‬ ‭applications‬ ‭for‬ ‭57‬ ‭posts‬ ‭of‬‭Senior‬‭Nursing‬‭Officer‬‭in‬‭the‬‭ratio‬ ‭of‬ ‭75%‬ ‭by‬ ‭promotion/deputation‬ ‭and‬ ‭25%‬ ‭by‬ ‭direct‬ ‭recruitment,‬ ‭as‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭14‬ ‭OA No.63/959/2023‬ ‭per‬‭the‬‭2015‬‭RRs‬‭(Annexure‬‭A-2).‬‭The‬‭applicants‬‭contended‬‭that‬‭they‬ ‭fulfilled‬‭the‬‭qualifying‬‭service‬‭under‬‭DoPT‬‭norms‬‭and‬‭being‬‭part‬‭of‬‭the‬ ‭feeder‬ ‭cadre‬ ‭and‬ ‭are‬ ‭entitled‬ ‭to‬ ‭be‬ ‭considered‬ ‭under‬ ‭a‬ ‭100%‬ ‭promotional‬ ‭quota‬ ‭as‬ ‭the‬ ‭Recruitment‬ ‭Rules‬ ‭of‬ ‭AIIMS‬ ‭Delhi‬ ‭are‬ ‭applicable.‬ ‭19.‬ ‭On‬ ‭the‬ ‭other‬ ‭side‬ ‭respondents‬ ‭submitted‬ ‭that‬ ‭the‬‭Recruitment‬‭Notice‬ ‭dated‬ ‭05.09.2023‬ ‭(Annexure‬‭A-1)‬‭has‬‭been‬‭issued‬‭in‬‭compliance‬‭with‬ ‭the‬ ‭statutory‬ ‭Recruitment‬ ‭Rules‬ ‭and‬ ‭administrative‬ ‭exigencies‬ ‭of‬ ‭AIIMS‬ ‭Bilaspur‬‭and‬‭has‬‭further‬‭contended‬‭that‬‭the‬‭applicants‬‭have‬‭no‬ ‭vested‬ ‭right‬ ‭to‬ ‭be‬ ‭considered‬ ‭for‬ ‭promotion‬ ‭to‬ ‭the‬ ‭post‬ ‭of‬ ‭Senior‬ ‭Nursing‬ ‭Officer‬ ‭(SNO),‬ ‭particularly‬ ‭when‬ ‭no‬ ‭such‬ ‭cadre‬ ‭has‬ ‭ever‬ ‭existed‬‭at‬‭AIIMS‬‭Bilaspur‬‭prior‬‭to‬‭this‬‭advertisement.‬‭The‬‭respondents‬ ‭submits‬ ‭that‬ ‭the‬ ‭initial‬ ‭appointment‬ ‭of‬ ‭Nursing‬ ‭Officers‬ ‭was‬ ‭done‬ ‭through‬ ‭NORCET-2021,‬‭conducted‬‭by‬‭AIIMS‬‭Delhi.‬‭Recruitment‬‭Notice‬ ‭No.‬ ‭149/2021‬ ‭dated‬ ‭16.10.2021‬‭(Annexure‬‭R-1)‬‭was‬‭issued‬‭by‬‭AIIMS‬ ‭Delhi‬‭to‬‭conduct‬‭NORCET-2021‬‭for‬‭recruitment‬‭to‬‭100‬‭posts‬‭of‬‭Nursing‬ ‭Officers‬‭for‬‭AIIMS‬‭Bilaspur‬‭and‬‭subsequently,‬‭demands‬‭were‬‭raised‬‭by‬ ‭AIIMS‬ ‭Bilaspur‬ ‭for‬ ‭additional‬ ‭Nos--150,‬ ‭100,‬ ‭and‬ ‭178‬ ‭respectively‬ ‭(Annexures‬ ‭R-3,‬ ‭R-4‬ ‭&‬ ‭R-5),‬ ‭considering‬ ‭the‬ ‭institution's‬ ‭expansion.‬ ‭The‬ ‭respondents‬ ‭further‬ ‭submitted‬ ‭that‬ ‭Office‬ ‭Memorandum‬ ‭dated‬ ‭30.03.2023‬ ‭(Annexure‬ ‭R-7)‬ ‭issued‬ ‭by‬ ‭the‬ ‭Government‬ ‭of‬ ‭India‬ ‭mandates‬ ‭that‬ ‭75%‬ ‭of‬‭posts‬‭of‬‭SNOs‬‭be‬‭filled‬‭by‬‭promotion‬‭and‬‭25%‬ ‭by‬ ‭direct‬ ‭recruitment‬ ‭and‬ ‭these‬ ‭rules‬ ‭apply‬ ‭uniformly‬ ‭to‬ ‭all‬ ‭newly‬ ‭established‬ ‭AIIMS,‬ ‭and‬ ‭AIIMS‬ ‭Bilaspur‬ ‭has‬ ‭the‬ ‭autonomy‬ ‭to‬ ‭adopt‬ ‭recruitment‬ ‭policies‬ ‭in‬ ‭line‬ ‭with‬ ‭its‬ ‭institutional‬ ‭requirements‬‭.‬ ‭The‬ ‭specific‬‭contention‬‭of‬‭the‬‭respondents‬‭is‬‭that‬‭the‬‭decision‬‭of‬‭the‬‭CIB‬‭is‬ ‭advisory in nature or not applicable to AIIMS Bilaspur.‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭15‬ ‭OA No.63/959/2023‬ ‭20.‬ ‭The‬ ‭respondents‬ ‭have‬ ‭filed‬ ‭supplementary‬ ‭affidavit‬ ‭in‬ ‭pursuance‬ ‭to‬ ‭our‬ ‭order‬ ‭dated‬ ‭23.11.2023‬ ‭and‬ ‭it‬ ‭has‬ ‭been‬ ‭submitted‬ ‭by‬ ‭the‬ ‭respondent‬‭No.3‬‭that‬‭meeting‬‭of‬‭4th‬‭Governing‬‭Body‬‭of‬‭AIIMS‬‭Bilaspur‬ ‭was‬ ‭held‬ ‭on‬ ‭30.12.2023‬ ‭and‬ ‭as‬ ‭per‬ ‭Agenda‬ ‭Item‬ ‭No.GB‬‭-04/05/d‬ ‭the‬ ‭Resolution‬ ‭was‬ ‭passed‬ ‭by‬ ‭the‬ ‭Governing‬ ‭Body‬ ‭for‬ ‭adoption‬ ‭of‬ ‭Recruitment‬‭Rules‬‭in‬‭which‬‭the‬‭said‬‭UO‬‭Note‬‭is‬‭also‬‭ratified‬‭by‬‭GB‬‭with‬ ‭retrospective‬ ‭effect‬ ‭(Annexure‬ ‭R-16)‬ ‭and‬ ‭as‬ ‭per‬ ‭Agenda‬ ‭Item‬ ‭No.IB‬‭-04/09‬ ‭the‬ ‭Resolution‬ ‭was‬ ‭confirmed‬ ‭by‬ ‭the‬ ‭Institute‬ ‭Body‬ ‭for‬ ‭adoption‬ ‭of‬ ‭Recruitment‬ ‭Rules‬ ‭(Annexure‬ ‭R-17).‬ ‭Hence,‬ ‭as‬ ‭per‬ ‭Supplementary‬ ‭Affidavit,‬ ‭the‬ ‭meeting‬ ‭of‬ ‭Governing‬ ‭Body‬ ‭of‬ ‭AIIMS‬ ‭Bilaspur‬ ‭was‬ ‭held‬ ‭on‬ ‭30.12.2023,‬ ‭admittedly,‬ ‭after‬ ‭the‬ ‭issuance‬ ‭of‬ ‭advertisement‬ ‭dated‬ ‭05.09.2023‬ ‭(Annexure‬ ‭A-1)‬ ‭and‬ ‭in‬ ‭their‬ ‭supplementary‬ ‭affidavit‬ ‭it‬ ‭has‬ ‭been‬ ‭specifically‬ ‭submitted‬ ‭that‬ ‭the‬ ‭Rules‬ ‭have‬ ‭been‬ ‭ratified‬ ‭by‬ ‭the‬ ‭Governing‬ ‭Body‬ ‭with‬ ‭retrospective‬ ‭effect.‬ ‭21.‬ ‭Learned‬ ‭counsel‬ ‭for‬ ‭the‬ ‭applicant‬ ‭has‬ ‭relied‬ ‭upon‬ ‭the‬ ‭judgments‬ ‭by‬ ‭the‬ ‭Hon'ble‬ ‭Apex‬ ‭Court‬ ‭in‬ ‭the‬ ‭matter‬ ‭of‬ ‭P.‬ ‭Mahendran‬ ‭&‬ ‭Ors.‬ ‭v.‬ ‭State‬‭of‬‭Karnataka‬‭&‬‭Ors.‬‭,‬‭(1990)‬‭1‬‭SCC‬‭411,‬‭Y.V.‬‭Rangaiah‬ ‭&‬ ‭Ors.‬‭v.‬‭J.‬‭Sreenivasa‬‭Rao‬‭&‬‭Ors.‬‭,‬‭(1983)‬‭3‬‭SCC‬‭284,‬‭State‬ ‭of‬ ‭Gujarat‬ ‭v.‬ ‭Raman‬ ‭Lal‬ ‭Keshav‬ ‭Lal‬ ‭Soni‬‭,‬ ‭(1983)‬ ‭2‬ ‭SCC‬‭33,‬ ‭B.S.‬ ‭Yadav‬ ‭v.‬ ‭State‬ ‭of‬ ‭Haryana‬‭,‬ ‭(1980)‬ ‭2‬ ‭SCC‬ ‭396‬ ‭and‬ ‭K.‬ ‭Nagaraj‬ ‭v.‬ ‭State‬ ‭of‬ ‭A.P.,‬ ‭(1985)‬ ‭1‬ ‭SCC‬ ‭523,‬ ‭wherein‬ ‭it‬ ‭has‬ ‭been‬ ‭held‬ ‭by‬ ‭the‬ ‭Hon'ble‬ ‭Apex‬ ‭Court‬ ‭that‬ ‭once‬ ‭a‬ ‭right‬ ‭had‬ ‭accrued,‬ ‭cannot‬ ‭be‬ ‭taken‬ ‭away‬ ‭by‬ ‭retrospective‬ ‭effect‬ ‭by‬ ‭the‬ ‭legislation downgrading them.‬ ‭22.‬ ‭In‬‭the‬‭instant‬‭case‬‭the‬‭applicants‬‭were‬‭recruited‬‭by‬‭the‬‭AIIMS‬‭as‬ ‭Nursing‬ ‭Officers‬ ‭in‬ ‭the‬ ‭year‬ ‭2020.‬ ‭At‬ ‭the‬ ‭relevant‬ ‭time,‬ ‭the‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭16‬ ‭OA No.63/959/2023‬ ‭AIIMS‬‭New‬‭Delhi‬‭rules‬‭were‬‭applicable.‬‭Though‬‭the‬‭RUles‬‭of‬‭2015‬ ‭titled‬ ‭as‬ ‭"Recruitment‬ ‭Rules‬ ‭of‬ ‭Non-Faculty‬ ‭Posts‬ ‭for‬ ‭New‬ ‭AIIMS,‬ ‭2015"‬ ‭were‬ ‭framed‬ ‭for‬ ‭the‬ ‭first‬ ‭six‬ ‭AIIMS‬ ‭institutions‬ ‭and‬ ‭were‬ ‭later‬ ‭reviewed‬‭by‬‭the‬‭Ministry‬‭of‬‭Health‬‭and‬‭Family‬‭Welfare‬‭and‬‭modified‬‭by‬ ‭the‬‭President‬‭of‬‭the‬‭Institutes‬‭as‬‭per‬‭Annexure‬‭A-5‬‭dated‬‭09.08.2017.‬ ‭As‬ ‭per‬ ‭the‬ ‭CIB‬ ‭meeting‬ ‭held‬ ‭on‬ ‭10.12.2018,‬ ‭the‬ ‭Body‬ ‭adopted‬ ‭a‬ ‭binding‬‭resolution‬‭to‬‭the‬‭effect‬‭that‬‭"Recruitment‬‭Rules‬‭of‬‭all‬‭the‬‭posts‬ ‭of‬‭AIIMS,‬‭New‬‭Delhi‬‭shall‬‭be‬‭adopted‬‭for‬‭the‬‭corresponding‬‭posts‬‭in‬‭all‬ ‭new‬ ‭AIIMS,‬ ‭with‬ ‭prospective‬ ‭effect"‬ ‭and‬‭AIIMS‬‭Bilaspur‬‭was‬‭also‬‭part‬ ‭of‬ ‭that‬ ‭meeting,‬ ‭which‬ ‭shows‬ ‭that‬ ‭it‬‭was‬‭within‬‭the‬‭knowledge‬‭of‬‭the‬ ‭respondents.‬ ‭23.‬ ‭The‬ ‭contention‬ ‭of‬ ‭the‬ ‭respondents‬ ‭is‬ ‭that‬ ‭CIB‬ ‭directions‬ ‭is‬ ‭not‬ ‭mandatory‬‭and‬‭respondent‬‭No.3‬‭is‬‭at‬‭liberty‬‭to‬‭adopt‬‭the‬‭same,‬‭which‬ ‭as‬‭per‬‭supplementary‬‭affidavit,‬‭respondent‬‭No.3‬‭has‬‭clearly‬‭submitted‬ ‭that‬ ‭the‬ ‭Governing‬ ‭Body‬ ‭of‬ ‭the‬ ‭Institute‬ ‭has‬ ‭adopted‬ ‭the‬ ‭Rules‬ ‭on‬ ‭30.12.2023,‬ ‭i.e.,‬ ‭after‬ ‭the‬ ‭issuance‬ ‭of‬ ‭the‬ ‭advertisement‬ ‭dated‬ ‭05.09.2023‬ ‭and‬ ‭the‬ ‭same‬ ‭was‬ ‭ratified‬ ‭by‬ ‭Governing‬ ‭Body‬ ‭with‬ ‭retrospective‬ ‭effect.‬ ‭In‬ ‭view‬ ‭of‬ ‭the‬ ‭settled‬ ‭law,‬ ‭as‬ ‭per‬ ‭the‬ ‭ratio‬ ‭of‬ ‭judgments‬ ‭as‬ ‭discussed‬ ‭above,‬ ‭it‬ ‭cannot‬ ‭be‬ ‭done‬ ‭and‬ ‭vested‬ ‭rights‬ ‭cannot‬‭be‬‭taken‬‭away,‬‭not‬‭even‬‭by‬‭way‬‭of‬‭legislation‬‭or‬‭amendment‬‭of‬ ‭Rules.‬ ‭24.‬ ‭In‬‭view‬‭of‬‭the‬‭above,‬‭it‬‭is‬‭held‬‭that‬‭the‬‭vested‬‭rights‬‭of‬‭the‬‭applicants‬ ‭cannot‬‭be‬‭taken‬‭away‬‭and‬‭the‬‭applicants‬‭are‬‭entitled‬‭for‬‭consideration‬ ‭for‬ ‭promotion‬ ‭to‬ ‭the‬ ‭post‬ ‭of‬ ‭Senior‬ ‭Nursing‬ ‭Officers‬ ‭as‬ ‭per‬ ‭Rules‬ ‭of‬ ‭AIIMS‬ ‭New‬ ‭Delhi.‬ ‭The‬ ‭respondents‬ ‭are‬ ‭directed‬ ‭to‬ ‭promote‬ ‭the‬ ‭applicants‬ ‭to‬ ‭the‬ ‭post‬ ‭of‬ ‭Senior‬ ‭Nursing‬ ‭Officers‬ ‭on‬ ‭the‬ ‭seniority-cum-fitness‬ ‭basis‬ ‭and‬ ‭thereafter‬ ‭the‬ ‭respondents‬ ‭are‬ ‭at‬ BHANU PARTAP 2025.08.22 16:17:27+05'30' ‭17‬ ‭OA No.63/959/2023‬ ‭liberty‬ ‭to‬ ‭take‬ ‭appropriate‬ ‭steps‬ ‭in‬ ‭furtherance‬ ‭of‬ ‭the‬ ‭advertisement‬ ‭dated 05.09.2023.‬ ‭25.‬ ‭With these observations, the O.A is disposed of. No costs.‬ ‭(ANJALI‬‭BHAWRA)‬ ‭(RAMESH‬‭SINGH‬‭THAKUR)‬ ‭Member (A)‬ ‭Member (J)‬ ‭bp‬ BHANU PARTAP 2025.08.22 16:17:27+05'30'