Section 28(1)(b) in Haryana Panchayati Raj Election Rules, 1994

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(b)in case of a sarpanch a sum of one hundred rupees and where a candidate is a member of Scheduled Caste or Backward Class a sum of fifty rupees;

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