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[Cites 0, Cited by 0] [Section 806] [Entire Act]

Bengal Presidency - Subsection

Section 806(k) in Police Regulations, Bengal , 1943

(k)The Range Deputy Inspectors-General shall intimate to the Assistant Inspector-General on the 1st November and May each year the number of question papers and blank answer books on each subject that will be required for their Ranges.