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Union of India - Section

Section 25 in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

25. Optional subjects. - (1) The Probationers shall be required to opt for any three of the subjects from the set of subjects offered during the probation period for developing the relevant skills.

(2)The list of the topics shall be decided by the Academic Council.
(3)Director's decision shall be final in allotment of the subjects.